Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53(5)] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(5)(b) in The Anna University of Technology, Madurai Act, 2010

(b)provide courses of study for admission to the examination for degrees of the Anna University of Technology, Trichirappalli or the Anna University of Technology, Tirunelveli, shall be deemed to be colleges affiliated to the Anna University of Technology, Madurai under this Act and the provisions of this Act shall, as far as may, apply accordingly.