Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93] [Entire Act] State of Himachal Pradesh - Subsection Section 93(3) in Himachal Pradesh Co-Operative Societies Act, 1968 (3)No appeal shall lie under this section from any decision or order made by [any authority] [Substituted for the words 'the Registrar' vide Act No. 19 of 2006.] in appeal.
