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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(3)(b) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses in Planning and Architecture (B. Arch. B. Plng, and related courses) Rules, 2004

(b)The priorities in respect of the special categories mentioned above in items above shall be in accordance with Government Orders issued from time to time.
(iv)Reservation of seats of women. - There shall be a reservation of 33.1 /3% of seats in favour of women candidates in each course and in each category (OC/SC/ST/ BC/CAP/NCC/PH/SP).