Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act] State of Karnataka - Subsection Section 21(1)(a) in Karnataka Municipal Corporations Act, 1976 (a)the [wards] [Substituted by Act 35 of 1994 w.e.f.1.6.1994.] into which the city shall be divided and the extent of each division;