Section 2(6)(iii) in The U.P. Scheduled Commodities Dealers (Licensing and Restriction on Hoarding) Order, 1989

[Cites 0, Cited by 0] [Section 2(6)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(6)(iii) in The U.P. Scheduled Commodities Dealers (Licensing and Restriction on Hoarding) Order, 1989

(iii)one quintal of any one kind of Sugar [or Khandsari Sugar] [Inserted by Notification No. 2678/XXIX-Kha-11-Compo.-74-90, dated 23rd August, 1991, published in U.P. Gazette (Extraordinary), Part 4, section (Kha), dated 23rd August, 1991.] or Gur;

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State of Uttar Pradesh - Subsection

Section 2(6)(iii) in The U.P. Scheduled Commodities Dealers (Licensing and Restriction on Hoarding) Order, 1989