Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Jharkhand - Subsection Section 61(4) in Jharkhand Municipal Act, 2011 (4)The State Government may, by rules, provide for the salaries, allowances and conditions of service of the Chairperson and other members of the Municipal Establishment Audit Commission.Municipal Services Cadres
