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Gauhati High Court

Smt Banalata Das vs Raju Pal Choudhury And 2 Ors on 2 September, 2025

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                                      Page No.# 1/6

GAHC010078042018




                                                               undefined

                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : MACApp./365/2018

         SMT BANALATA DAS
         W/O SRI ASWINI DAS
         VILL. SANTI NAGAR .P.O. BARPETA -781301, P.S. AND DIST. BARPETA,
         ASSAM



         VERSUS

         RAJU PAL CHOUDHURY AND 2 ORS
         S/O TAPAN PAUL CHOUDHURY
         VILL. OPPOSITE SIDE OF D.C. OFFICE ,BONGAIGAON, DIST.
         BONGAIGAON, ASSAM PIN 783380

         2:FORAJ ALI
          S/O MD SAIFUL ALI .
         VILL.GAMARIGURI
         P.S. ABHAYPURI
          DIST. BONGAIGAON
         ASSAM PIN .783384

         3:THE BRANCH MANAGER
          ORIENTAL INSURANCE CO .LTD
          BARPETA ROAD BRANCH OFFICE BARPETA 781315
          P.S. BARPETA ROAD
         DIST. BARPETA
         ASSAM

         4:THE DIVISIONAL MANAGER
          ICICI LAMBARD GENERAL INSURANCE COMPANY
          MADHAB TOWER
          3RD FLOOR
         AMWAY BUILDING
          RUKMINI GAON
                                                                           Page No.# 2/6

           G.S. ROAD
           GUWAHATI-78102

Advocate for the Petitioner : MR. B K JAIN, MS R DAS,MS N DEKARAJA,MR M
GARODIA,MR. Y S MANNAN,MS. M DASGUPTA,MS. O PHUKAN

Advocate for the Respondent : MS. R D MOZUMDAR R-3, MS. M SAIKIA (R-4),MS. P
BORTHAKUR (R-4),MR. R GOSWAMI (R-4),P SULTANA,MS. D KALITA (R-1),MR. S P
SHARMA R-3,MS. C MOZUMDA R -3




           Linked Case :

           ORIENTAL INSURANCE COMPANY LTD
           HAVING ITS GAUHATI REGIONAL OFFICE AT GUWAHATI
           ULUBARI
           KAMRUP (M) REPRESENTED BY THE DEPUTY MANAGER
           GAUHATI REGIONAL OFFICE
           ULUBARI
           GUWAHATI 781007
           KAMRUP (M)
           ASSAM.


           VERSUS

           SMTI BANALATA DAS AND 2 ORS
           W/O SHRI ASWINI DAS
           VILL. SANTI NAGAR
           P.O. METUAKUCHI
           P.S. AND DIST. BARPETA
           ASSAM
           PIN 781301

           2:RAJU PAUL CHOUDHURY
           S/O TAPAN PAUL CHOUDHURY
           VILL. OPPOSITE SIDE OF D.C. OFFICE
            P.O. AND DIST. BONGAIGAON
           ASSAM
            PIN 783380

           3:FORAJ ALI
           S/O MD. SAIFUL ISLAM
           VILL. DUMARGURI
                                                            Page No.# 3/6

 P.O. DUMERGURI
P.S. ABHAYAPURI
 DIST. BONGAIGAON
ASSAM
 PIN 783384
 ------------
Advocate for : MS. R D MOZUMDAR
Advocate for : appearing for SMTI BANALATA DAS AND 2 ORS



Linked Case : CO/18/2022

ORIENTAL INSURANCE COMPANY LIMITED AND ANR
HAVING ITS REGIONAL OFFFICE AT GUWAHATI
ULUBARI
GUWAHATI 781007 REPRESENTED BY THE DEPUTY MANAGER
GAUHATI REGIONAL OFFICE
ULUBARI
GUWAHATI 781007


VERSUS

SMTI BANALATA DAS AND 2 ORS
W/O SHRI ASWINI DAS
R/O VILL. SANTI NAGAR
P.O. METUAKUCHI
P.S. AND DIST. BARPETA
ASSAM
PIN 781301

2:FORAJ ALI
S/O MD. SAIFUL ALI
VILL. GAMARIGURI
 P.S. ABHAYAPURI
 DIST. BONGAIGAON
ASSAM.

3:THE BRANCH MANAGER
ORIENTAL INSURANCE CO. LTD.
BARPETA ROAD BRANCH OFFICE
BARPETA 781315
P.S. BARPETA ROAD
DIST. BARPETA
ASSAM.
------------
Advocate for : MS R D MAZUMDAR
                                                            Page No.# 4/6

Advocate for : appearing for SMTI BANALATA DAS AND 2 ORS



Linked Case : I.A.(Civil)/1635/2021

SMT BANALATA DAS
W/O SRI ASWINI DAS
VILL. SANTI NAGAR .P.O. BARPETA -781301
P.S. AND DIST. BARPETA
ASSAM


VERSUS

THE BRANCH MANAGER
ORIENTAL INSURANCE CO .LTD
BARPETA ROAD BRANCH OFFICE BARPETA 781315
P.S. BARPETA ROAD
DIST. BARPETA
ASSAM


------------
Advocate for : MR. B K JAIN
Advocate for : R D MAZUMDAR appearing for THE BRANCH MANAGER
ORIENTAL INSURANCE CO .LTD



Linked Case :

ORIENTAL INSURANCE COMPANY LTD
HAVING ITS GAUHATI REGIONAL OFFICE AT GUWAHATI
ULUBARI
KAMRUP (M) REPRESENTED BY THE DEPUTY MANAGER
GAUHATI REGIONAL OFFICE
ULUBARI
GUWAHATI 781007
KAMRUP (M)
ASSAM.


VERSUS

SMTI BANALATA DAS AND 2 ORS
W/O SHRI ASWINI DAS
VILL. SANTI NAGAR
                                                            Page No.# 5/6

P.O. METUAKUCHI
P.S. AND DIST. BARPETA
ASSAM
PIN 781301

2:RAJU PAUL CHOUDHURY
S/O TAPAN PAUL CHOUDHURY
VILL. OPPOSITE SIDE OF D.C. OFFICE
 P.O. AND DIST. BONGAIGAON
ASSAM
 PIN 783380

 3:FORAJ ALI
S/O MD. SAIFUL ISLAM
 VILL. DUMARGURI
 P.O. DUMERGURI
P.S. ABHAYAPURI
 DIST. BONGAIGAON
ASSAM
 PIN 783384
 ------------
Advocate for : MS. R D MOZUMDAR
Advocate for : appearing for SMTI BANALATA DAS AND 2 ORS



Linked Case : I.A.(Civil)/4378/2018

ORIENTAL INSURANCE COMPANY LTD
HAVING ITS GAUHATI REGIONAL OFFICE AT GUWAHATI
ULUBARI
KAMRUP (M) REPRESENTED BY THE DEPUTY MANAGER
GAUHATI REGIONAL OFFICE
ULUBARI
GUWAHATI 781007
KAMRUP (M)
ASSAM.


VERSUS

SMTI BANALATA DAS AND 2 ORS
W/O SHRI ASWINI DAS
VILL. SANTI NAGAR
P.O. METUAKUCHI
P.S. AND DIST. BARPETA
ASSAM
PIN 781301
                                                                           Page No.# 6/6


           2:RAJU PAUL CHOUDHURY
           S/O TAPAN PAUL CHOUDHURY
           VILL. OPPOSITE SIDE OF D.C. OFFICE
            P.O. AND DIST. BONGAIGAON
           ASSAM
            PIN 783380

            3:FORAJ ALI
           S/O MD. SAIFUL ISLAM
            VILL. DUMARGURI
            P.O. DUMERGURI
           P.S. ABHAYAPURI
            DIST. BONGAIGAON
           ASSAM
            PIN 783384
            ------------
           Advocate for : MS. R D MOZUMDAR
           Advocate for : MR. B K JAIN (R1) appearing for SMTI BANALATA DAS AND 2
           ORS



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                       ORDER

Date : 02.09.2025 Heard Mr. Y. S. Mannan, learned counsel for the appellant. Also heard Ms. R. D. Mozumdar, learned counsel for the respondent.

List these matters on 23.09.2025 for final hearing.

JUDGE Comparing Assistant