Supreme Court - Daily Orders
Hossain Mohammad Kaizer vs National Consumers Cooperative Stores ... on 11 March, 2024
Bench: J.K. Maheshwari, Sanjay Karol
ITEM NO.801 COURT NO.10 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 25380/2023
(Arising out of impugned final judgment and order dated 23-09-2022
in MAT No. 1387/2022 passed by the High Court At Calcutta)
HOSSAIN MOHAMMAD KAIZER Petitioner(s)
VERSUS
NATIONAL CONSUMERS COOPERATIVE STORES LTD & ORS. Respondent(s)
Date : 11-03-2024 This petition was called on for mentioning today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE SANJAY KAROL
For Petitioner(s) Mr. Zoheb Hossain, AOR
For Respondent(s) Ms. Malvika Trivedi, Sr. Adv. (Mentioned by)
Mr. Swarnendu Chatterjee, AOR
Ms. Deepakshi Garg, Adv.
Ms. Astha Sharma, AOR
UPON being mentioned by counsel the Court made the following
O R D E R
This matter was mentioned by learned counsel for the respondents.
List the matter on 01.04.2024.
(JAYANT KUMAR ARORA) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2024.03.12 16:54:40 IST Reason: