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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1) in The Customs Tariff (Identification and Assessment of Safeguard Duty) Rules, 1997

(1)The safeguard duty levied under rule 10 or 12 shall take effect from the date of publication of the notification, in the Official Gazette imposing such duty.