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[Cites 0, Cited by 0] [Section 205(1)] [Section 205] [Entire Act]

State of Tamilnadu - Subsection

Section 205(1)(a) in Chennai City Municipal Corporation Act, 1919

(a)layout and make [new public streets] [Substituted for the words 'new streets' by section 108(i)for the Madras City Municipal (Amendment) Act, 1936 (Tamil Nadu Act X of 1936).];