Bombay High Court
Antrix Diamond Exports Pvt. Ltd vs Signature Impex Co. Ltd on 10 June, 2024
Author: Abhay Ahuja
Bench: Abhay Ahuja
SR NO. 10 AND 11.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL SUMMERY SUIT NO. 390 OF 2018
Antrix Diamond Exports Pvt. Ltd. ...Plaintiff
V/s.
Est Diamond Limited ...Defendant
AND
COMMERCIAL SUMMERY SUIT NO. 391 OF 2018
None for the Plaintiff and Defendant.
CORAM : ABHAY AHUJA, J.
DATE : 10th JUNE, 2024
P.C. :
1. None for the Plaintiff.
2. A perusal of the last order on record dated 27 th February, 2018, indicates that the Advocate for the Plaintiff had sought time to remove the office objections and the time was extended for a period of four weeks. Thereafter, it appears that the matter is listed today. The suit is numbered. However, since none appears for the Plaintiff, list on 1st July, 2024.
3. It is made clear that if none appears for the Plaintiff on the next date, this Court will consider dismissing the suit. Digitally signed by NIKITA NIKITA YOGESH YOGESH GADGIL (ABHAY AHUJA, J.) GADGIL Date:
2024.06.10 17:57:41 +0530 Nikita Gadgil 1/1 ::: Uploaded on - 10/06/2024 ::: Downloaded on - 11/06/2024 18:48:36 :::