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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Constitution Subarticle

Section 24(7) in THE CONSTITUTION (NINTH AMENDMENT) ACT, 1960

(7)Piyain and Surma river regions to be demarcated in accordance with the relevant notifications, cadastral survey maps and, if necessary record of rights. Whatever the result of this demarcation might be, the nationals of both the Governments to have the facility of navigation on both these rivers.