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State of West Bengal - Section

Section 170 in The West Bengal Panchayat Act, 1973

170. Exercise of powers, etc., by the officers and employees.

- Subject to the provisions of this Act and the rules framed thereunder and to any general or special directions given by the State Government in that behalf, the officers and other employees employed by the Zilla Parishad and the officers and other employees whose services have been placed at the disposal of the Zilla Parishad, shall exercise such powers, perform such functions and discharge such duties as the Zilla Parishad may determine.