Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Odisha - Subsection Section 15(3) in The Gopalpur Port Rules, 1987 (3)No person shall smoke or use naked lights of any description in a hold or between decks of a vessel or in any enclosed space on the upper deck of any vessel in the harbour in which stores, cargo or inflammable materials is stored.
