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State of Odisha - Section

Section 40 in The Board's Excise Rules, 1965

40. Licensee to maintain accounts.

- Correct accounts of all liquors for compounding, blending and bottling and of colouring and flavouring substances in the warehouse or store-room shall be maintained by the licensee in the manner as may be specified by the Commissioner and the said accounts shall remain in the custody of the officer-in-charge who shall check them at the end of each day's work and shall produce them for inspection by his official superiors.