Section 108(9)(iii) in The Orissa Motor Vehicles Rules, 1993

[Cites 0, Cited by 0] [Section 108(9)] [Section 108] [Entire Act]

State of Odisha - Subsection

Section 108(9)(iii) in The Orissa Motor Vehicles Rules, 1993

(iii)The space reserved in accordance with Clause (ii) shall at the left hand end be enclosed with a regid wooden or other suitable partition to a height of not less than 30.5 centimetres, above the seat :

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State of Odisha - Subsection

Section 108(9)(iii) in The Orissa Motor Vehicles Rules, 1993