Supreme Court - Daily Orders
Naz Foundation (India) Trust vs U.O.I on 6 April, 2015
Item No.34 1
REGISTRAR COURT. 2 SECTION PIL
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Writ Petition(s)(Civil) No(s). 147/2014
NAZ FOUNDATION (INDIA) TRUST Petitioner(s)
VERSUS
U.O.I & ORS Respondent(s)
(with appln. (s) for directions and exemption from filing O.T. and
office report)
Date : 06/04/2015 This petition was called on for hearing today.
For Petitioner(s) Ms. Amritananda,Adv.
Mr. Purushottam Sharma Tripathi,Adv.
For Respondent(s) Mr. Himanshu Mehra,Adv.
Mr. Abhishek Atrey,Adv.
Mr. Aniruddha P. Mayee,Adv.
Ms. K. Enatoli Sema,Adv.
Mr. Balaji Srinivasan,Adv.
Mr. G. N. Reddy,Adv.
Ms. B. Khushbansi,Adv.
Mr. Gopal Singh,Adv.
Mr. Kamal Mohan Gupta,Adv.
Mr. K.K. Mahalik,Adv.
Mr. Kuldip Singh,Adv.
Mr. Ahmad S. Azhar,Adv.
Mr. M. R. Shamshad,Adv.
Signature Not Verified
Digitally signed by
Madhu Grover
Date: 2015.04.07
12:37:18 CEST
Mr. A. Santhakumaran,Adv.
Reason:
Mr. M. Yogesh Kanna,Adv.
Mr. Samir Ali Khan,Adv.
Mr. S.J. Aristotle,Adv.
Mr. V. G. Pragasam,Adv.
M/s Arputham Aruna & Co.,Adv.
Item No.34 2
M/s Corporate Law Group,Adv.
Mr. K.V. Jagdishvaran,Adv.
Ms. G. Indira,Adv.
Mr. M.F. Philip,Adv.
Ms. Liz Mathew,Adv.
Mr. Suryanaryana Singh,Adv.
Ms. Pragati Neekhra,Adv.
Mr. A. Deb Kumar,Adv.
Ms. Sushma Suri,Adv.
Dr. Monika Gusain,Adv.
Mr. Sapam Biswajit Meitei,Adv.
Mr. Ashok Kumar Singh,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The office report indicates that the learned counsel representing the respondent No.19 has filed the counter affidavit but he has not filed the vakalatnama so far. The Ld. Counsel shall file the Vakalatnama within a period of four weeks failing which the Counter Affidavit filed by him shall be taken off the record.
The other served respondents shall be at liberty to file the counter affidavit within a period of four weeks, whereafter no further extension shall be given.
List again on 24.7.2015.
(M K HANJURA) Registrar MG