Delhi High Court - Orders
Union Of India vs Harish Chander Narula on 5 April, 2022
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RSA 261/2015 & CM APPL. 12848/2015, CM APPL.
17109/2017
UNION OF INDIA ..... Appellant
Through: Mr. Ripu Daman Bhardway,
CGSC with Mr. T.P Singh,
Adv.
versus
HARISH CHANDER NARULA ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 05.04.2022
1. Owing to paucity of time, it is not possible to take up this matter today.
2. Re-notify on 16th August, 2022.
C. HARI SHANKAR, J APRIL 5, 2022 SS Signature Not Verified Digitally Signed By:KAMLA RAWAT Signing Date:18.04.2022 13:09:42