Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] Union of India - Subsection Section 2(c) in The Prevention of Food Adulteration Rules, 1955 (c)[ "Laboratory" means a Central Food Laboratory;] [Substituted by G.S.R. 70(E), dated 8-2-1978 (w.e.f. 1-4-1978).]
