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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(2) in The Maharashtra Khadi and Village Industries Rules, 1970

(2)The Financial Adviser shall have the right to attend every meeting of the Board and its financial committees but shall not have the right to vote thereat. He shall also have the right to refer to the Board any matter having financial implications which in his opinion ought to be brought to its notice.