Section 2(1)(s) in The M.P. Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 1999

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State of Madhya Pradesh - Subsection

Section 2(1)(s) in The M.P. Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 1999

(s)"canal officer" means the following Officers of the [The Water Resources Department or the Narmada Valley Development Department] [Substituted by M.P. Act No. 22 of 2001.] namely :-

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State of Madhya Pradesh - Subsection

Section 2(1)(s) in The M.P. Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 1999