Bombay High Court
Skf India Limited vs Banarasi Lal Madan on 20 June, 2023
Author: N. J. Jamadar
Bench: N. J. Jamadar
1-COMSS-5-2003+.DOC
Sayali Upasani
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL SUMMARY SUIT NO. 5 OF 2003
SKF India Limited ...Plaintiff
Vs.
Banarasi Lal Madan ...Defendant
Mr. Prashant Chavan with Murli Madekar, with Mr. Sachin
Kudalkar i/b Madekar and Co., for Plaintiff.
Mr. Ankit Rajpal i/b Mr. Manoj Bhatt, for Defendant.
CORAM:- N. J. JAMADAR, J.
DATED:- 20th JUNE, 2023 PC:-
1. Heard Mr. Chavan, the learned Counsel for the plaintiff.
2. Stand over to 27th June, 2023 at 4 pm. [N. J. JAMADAR, J.] 1/1 ::: Uploaded on - 22/06/2023 ::: Downloaded on - 22/06/2023 15:00:30 :::