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Bombay High Court

Skf India Limited vs Banarasi Lal Madan on 20 June, 2023

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                 1-COMSS-5-2003+.DOC


                                                               Sayali Upasani


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                ORDINARY ORIGINAL CIVIL JURISDICTION

              COMMERCIAL SUMMARY SUIT NO. 5 OF 2003

     SKF India Limited                                        ...Plaintiff

                       Vs.
     Banarasi Lal Madan                                   ...Defendant



 Mr. Prashant Chavan with Murli Madekar, with Mr. Sachin
 Kudalkar i/b Madekar and Co., for Plaintiff.
 Mr. Ankit Rajpal i/b Mr. Manoj Bhatt, for Defendant.

                                       CORAM:- N. J. JAMADAR, J.

DATED:- 20th JUNE, 2023 PC:-

1. Heard Mr. Chavan, the learned Counsel for the plaintiff.
2. Stand over to 27th June, 2023 at 4 pm. [N. J. JAMADAR, J.] 1/1 ::: Uploaded on - 22/06/2023 ::: Downloaded on - 22/06/2023 15:00:30 :::