Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Bihar - Subsection Section 7(f) in The Court of Wards Act, 1879 (f)the property of any minor member of the family of any proprietor referred to in clause (g) of sub-section (1) of Section 6, who is resident within its jurisdiction and has an immediate or reversionary interest in the property of such proprietor.]
