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State of Gujarat - Section

Section 19 in The Gujarat Housing Board Act, 1961

19. Procedure of Committees.

(1)The Housing Advisory Committee shall meet to discharge the functions assigned to it in such manner as may be directed by the State Government.
(2)Any other Committee appointed under sub-section (2) of section 17 shall meet to discharge the functions assigned to it in such manner as may be directed by the Board.Contracts