Bombay High Court
Kiran Vishnu Patil vs State Of Maharashtra Through The ... on 25 February, 2021
Author: G. S. Kulkarni
Bench: Dipankar Datta, G. S. Kulkarni
Digitally signed
Vidya by Vidya S.
Amin
S. Date:
2021.02.25
Amin 17:38:10 +0530
1.WPSt.157_2021.doc
Vidya Amin
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (ST.) NO. 157 OF 2021
Kiran Vishnu Patil ... Petitioner
vs.
State of Maharashtra & Ors. .. Respondents
Ms. Mariam Nizam with Nizam N. Tanveer for the petitioner.
Smt. R.A. Salunkhe for the State.
CORAM :- DIPANKAR DATTA, CJ &
G. S. KULKARNI, J.
DATE :- FEBRUARY 25, 2021. PC :
1. Stand over to March 4, 2021.
(G. S. KULKARNI, J.) (CHIEF JUSTICE) 1/1