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Bombay High Court

Kiran Vishnu Patil vs State Of Maharashtra Through The ... on 25 February, 2021

Author: G. S. Kulkarni

Bench: Dipankar Datta, G. S. Kulkarni

        Digitally signed
Vidya   by Vidya S.
        Amin
S.      Date:
        2021.02.25
Amin    17:38:10 +0530




                                                                                    1.WPSt.157_2021.doc
                           Vidya Amin

                                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                       CIVIL APPELLATE JURISDICTION

                                                   WRIT PETITION (ST.) NO. 157 OF 2021

                                        Kiran Vishnu Patil                        ... Petitioner
                                             vs.
                                        State of Maharashtra & Ors.               .. Respondents

                                        Ms. Mariam Nizam with Nizam N. Tanveer for the petitioner.
                                        Smt. R.A. Salunkhe for the State.

                                                              CORAM :- DIPANKAR DATTA, CJ &
                                                                       G. S. KULKARNI, J.

DATE :- FEBRUARY 25, 2021. PC :

1. Stand over to March 4, 2021.

(G. S. KULKARNI, J.) (CHIEF JUSTICE) 1/1