Supreme Court - Daily Orders
State Of U.P. vs Dheer Singh on 13 April, 2015
Author: Uday Umesh Lalit
Bench: Uday Umesh Lalit
ITEM NO.42 COURT NO.12 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 2/2014, I.A. 3/2014 in R.P.(C) No. 2809/2014 in C.A. No.
2426/2013 No(s).
STATE OF U.P. Petitioner(s)
VERSUS
DHEER SINGH Respondent(s)
(For substitution and c/delay in filing substitution appln.)
Date: 13/04/2015 These applications were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
[IN CHAMBER]
For Petitioner(s)
Mr. Vikrant Yadav, Adv.
Mr. Abhisth Kumar,Adv.
Mr. Raman Yadav, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Let these applications for substitution for bringing legal representatives of the deceased sole respondent as also for condonation of delay in filing the substitution application be placed along with the pending Review Petition before the appropriate Bench.
(VISHAL ANAND) (SNEH LATA SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Vishal Anand
Date: 2015.04.17
09:24:13 EAST
Reason: