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[Cites 0, Cited by 0] [Section 59] [Entire Act]

Union of India - Subsection

Section 59(d) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(d)electric winches are not used for building work where-
(i)the electro-magnetic brake is unable to hold the load; or
(ii)one or more control points, either hoisting or lowering, are not operating properly.