Madhya Pradesh High Court
Mohd. Sabbir Qureshi vs The State Of Madhya Pradesh on 30 March, 2022
Author: Vivek Agarwal
Bench: Vivek Agarwal
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE VIVEK AGARWAL
ON THE 30th OF MARCH, 2022
WP-12629-2019
Between:-
1. DEVI SINGH S/O SHRI MANGAL SINGH , AGED
ABOUT 60 YEARS, OCCUPATION: LINE HELPER
M.P. MADHYA KSHETRA VIDYUT VITRAN CO. LTD.
(OANDM) NORTH DIVISION LINK ROAD BETUL
DISTT. BETUL (MADHYA PRADESH)
2. SMT MACHARU BAI W/O LATE SHRI JAGGU
WARKUDE , AGED ABOUT 59 YEARS,
OCCUPATION: PEON ,MP MADHYA KSHETRA
VIDYUT VITRAN CO LTD DIVISION MULTAI DISTT
BETUL (MADHYA PRADESH)
3. KALURAM S/O SHRI MANGRYA , AGED ABOUT 59
YEARS, OCCUPATION: ASSISTANT LINEMAN MP
MADHYA KSHETRA VIDYUT VITRAN CO LTD
DIVISION MULTAI DISTT BETUL MP (MADHYA
PRADESH)
4. SUMER SINGH UIKEY S/O LATE SHRI GANGU
SINGH , AGED ABOUT 56 YEARS, OCCUPATION:
OFFICE ASSISTANT GRADE 3 MP MADHYA
KSHETRA VIDYUT VITRAN CO LTD DIVISION
MULTAI DISTT BETUL MP (MADHYA PRADESH)
5. HEMRAJ TULSIRAM DADHORE S/O LATE SHRI
TULSIRAM DADHORE , AGED ABOUT 56 YEARS,
OCCUPATION: CHOWKIDAR MP MADHYA
KSHETRA VIDYUT VITRAN CO LTD SOUTH
DIVISION LINK ROAD BETUL DISTT BETUL MP
(MADHYA PRADESH)
6. HEERA BAI S/O SHRI BONDRYA , AGED ABOUT 57
YEARS, OCCUPATION: LINE HELPER MP MADHYA
KSHETRA VIDYUT VITRAN CO LTD DIVISION
MULTAI DISTT BETULMP (MADHYA PRADESH)
7. LAXMAN LAL S/O SHRI BHAGURAM SHRUW ,
AGED ABOUT 49 YEARS, OCCUPATION: OFFICE
ASSISTANT GRADE 3 MP MADHYA KSHETRA
VIDYUT VITRAN CO LTD NORTH DIVISION LINK
ROAD BETUL BETUL (MADHYA PRADESH)
8. KALIRAM KODALE S/O SHRI BUDDHU KODALE ,
AGED ABOUT 50 YEARS, OCCUPATION: LINE
HELPER MP MADHYA KSHETRA VIDYUT VITRAN
CO LTD DIVISION MULTAI DISTT BETUL MP
(MADHYA PRADESH)
9. SHRI RAM KODALE S/O SHRI BUDDU KODALE ,
Signature Not
SAN
Verified AGED ABOUT 57 YEARS, OCCUPATION: ASSISTANT
LINEMAN MP MADHYA KSHETRA VIDYUT
Digitally signed by VITRAN CO LTD DIVISION MULTAI DISTT BETUL
APARNA TIWARI
Date: 2022.04.05 MP (MADHYA PRADESH)
15:11:46 IST
2
10. KHEMRAJ PAL S/O SHRI BABULAL PAL , AGED
ABOUT 54 YEARS, OCCUPATION: LINE HELPER MP
MADHYA KSHETRA VIDYUT VITRAN CO LTD
DIVISION MULTAI DISTT BETUL MP (MADHYA
PRADESH)
11. KARAM CHAND S/O SHRI SAWARYA , AGED
ABOUT 52 YEARS, OCCUPATION: LINE HELPER MP
MADHYA KSHETRA VIDYUT VITRAN CO LTD
NORTH DIVISION LINK ROAD BETUL DISTT
BETUL MP (MADHYA PRADESH)
12. HEMRAJ S/O SHRI BAKARAM , AGED ABOUT 59
YEARS, OCCUPATION: LINE HELPER MP MADHYA
KSHETR A VIDYUT VITRAN CO LTD DIVISION
MULTAI DISTT BETUL MP (MADHYA PRADESH)
13. (((((((((((MOHD. SABBIR QURESHI S/O SHRI
MANGALOO , AGED ABOUT 59 YEARS,
OCCUPATION: ASSISTANT LINEMAN MP MADHYA
KSHETRA VIDYUT VITRAN CO LTD DIVISION
MULTAI DISTT BETUL MP (MADHYA PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH))))))))))))))))))
THR ITS PRINCIPAL SECRETARY ENERGY DEPT.
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. THE STATE OF MADHYA PRADESH)))))))))))))))) MP
MADHYA KSHETRA VIDYUT VITRAN CO NISTHA
PARISAR GOVINDPURA BHOPAL MP (MADHYA
PRADESH)
3. THE STATE OF MADHYA PRADESH)))))))))))))))) MP
P O W E R M AN AGEM EN T CO SHAKTI BHAWAN
RAMPUR JABALPUR MP (MADHYA PRADESH)
4. CHIEF ENGINEERCHIEF GENERAL MANAGER MP
MADHYA KSHETRA VIDYUT VITRAN CO NISHTA
PARISAR GOVINDPURA BHOPAAL MP (MADHYA
PRADESH)
5. GENERAL MANAGER MP MADHYA KSHETRA
V I D Y U T VITRAN CO NISHTA PARISAR
GOVINDPURA BHOPAL MP (MADHYA PRADESH)
6. SUPERINTENDING ENGINEER /GENERAL
M A N A G E R MP MADHYA KSHETRA VIDYUT
VITRAN CO CIRCLE LINK ROAD BETUL BETUL MP
(MADHYA PRADESH)
7. EXECUTIVE ENGINEER /DEPUTY GENERAL
M A N A G E R MP MADHYA KSHETRA VIDYUT
VITRAN CO DIVISION M ULTAI DISTT BETUL MP
(MADHYA PRADESH)
8. EXECUTIVE ENGINEER /DEPUTY GENERAL
3
M A N A G E R MP MADHYA KSHETRA VIDYUT
VITRAN CO NORTH DIVISION LINK ROAD BETUL
DISTT BETUL MP (MADHYA PRADESH)
9. EXECUTIVE ENGINEER /DEPUTY GENERAL
M A N A G E R MP MADHYA KSHETRA VIDYUT
VITRAN CO SOUTH DIVISION LINK ROAD BETUL
DIST BETUL MP (MADHYA PRADESH)
10. COMMISSIONER EMPLOYEES PROVIDENT FUND
SUB REGIONAL OFFICE 59 ARERA HILLS BHOPAL
DISTT BHOPAL MP (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI JITENDRA SHRIVASTAVA, PANEL LAWYER FOR STATE)
(BY SHRI VED PRAKASH TIWARI, RESPONDENT NO.2)
(BY SHRI JAI KUMAR PILLAI, RESPONDENT NO.10)
WRIT PETITION No. 7109 of 2019
Between:-
((((((((((((((((((MOHD. SABBIR QURESHI S/O LATE
SHRI MUKAT SINGH TIWARI , AGED ABOUT 53
Y E A R S , OCCUPATION: LINE HELPER M.P.
MADHYA KSHETRA VIDYUT VITRAN COMPANY
LTD CENTRE MALANPUR UNDER EXECUTIVE
ENGINEER DEPUTY GENERAL MANAGER
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH))))))))))))))))))
THR. PRINCIPAL SECRETARY VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)
2. THE STATE OF MADHYA PRADESH))))))))))))))))
MADHYA KSHETRA VIDYUT VITRAN CO. LTD.
NISHTHA PARISHAR GOVINDPURA (MADHYA
PRADESH)
3. THE STATE OF MADHYA PRADESH))))))))))))))))
POWER MANAGEMENT CO. SHAKTI BHAWAN
RAMPUR JABALPUR (MADHYA PRADESH)
4. CHIEF GENERAL MANAGER (H.R.A) MADHYA
KSHETRA VIDYUT VITRAN CO. LTD. NISHTHA
PARISHAR GOVINDPURA (MADHYA PRADESH)
5. CHIEF GENERAL MANAGER (H.R.A) POWER
MANAGEMENT CO. SHAKTI BHAWAN RAMPUR
JABALPUR (MADHYA PRADESH)
6. SUPREINTENDENT ENGINEER/GENERAL
MANAGER (O AND M) MADHYA KSHETRA VIDYUT
VITRAN CO. LTD. CIRCLE BHIND WATER BUX
BHIND (MADHYA PRADESH)
7. EXECUTIVE ENGINEER/DEPUTY GENERAL
4
MANAGER MADHYA KSHETRA VIDYUT VITRAN
CO. LTD. O AND M DIVISION MALANPUR
(MADHYA PRADESH)
8. COMMISSIONER EMPLOYEES PROVIDENT FUNDS
GWALIOR SANJAY COMPLEX JANENDRA GANJ
GWALIOR (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI JITENDRA SHRIVASTAVA, PANEL LAWYER FOR STATE)
(BY SHRI VED PRAKASH TIWARI, RESPONDENT NOS.2, 4, 6 AND 7)
(BY SHRI JAI KUMAR PILLAI, RESPONDENT NO.8)
WRIT PETITION No. 7118 of 2019
Between:-
(((((((((((((((((MOHD. SABBIR QURESHI S/O LATE
SHRI POKHAN SINGH BAGHEL , AGED ABOUT 56
YEARS, OCCUPATION: LINE HELPER MP MADHYA
KSHETRA VIDYUT VITRAN CO. LTD. UNDER
EXECUTIVE ENGINEER /DEPUTY GENERAL
MANAGER (STC) DIVISION BHIN DISTT. BHIND
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH))))))))))))))))))
THR ITS PRINCIPAL SECRETARY ENERGY DEPT.
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. THE STATE OF MADHYA PRADESH))))))))))))))))
MADHYA KSHETRA VIDYUT VITRAN CO. LTD.
NISHTHA PARISHAR GOVINDPURA (MADHYA
PRADESH)
3. THE STATE OF MADHYA PRADESH))))))))))))))))
POWER MANAGEMENT CO. SHAKTI BHAWAN
RAMPUR JABALPUR (MADHYA PRADESH)
4. CHIEF GENERAL MANAGER (H.R.AND A) MADHYA
KSHETRA VIDYUT VITRAN CO. LTD. NISHTHA
PARISHAR GOVINDPURA (MADHYA PRADESH)
5. CHIEF GENERAL MANAGER (H.R AND A) POWER
MANGEMENT CO. SHAKTI BHAWAN RAMPUR
JABALPUR (MADHYA PRADESH)
6. SUPREINTENDENT ENGINEER/GENERAL
MANAGER (O AND M) MADHYA KSHETRA VIDYUT
VITRAN CO. LTD. CIRCLE BHIND WATER BUX
BHIND (MADHYA PRADESH)
7. EXECUTIVE ENGINEER/DEPUTY GENERAL
MANAGER MADHYA KSHETRA VIDYUT VITRAN
CO. LTD. STC DIVISION DISTT. BHIND (MADHYA
PRADESH)
5
8. COMMISSIONER (EMPLOYEES PROVIDENT
FUNDS) GWALIOR SANJAY COMPLEX JANENDRA
GANJ GWALIOR (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI JITENDRA SHRIVASTAVA, PANEL LAWYER FOR STATE)
(BY SHRI VED PRAKASH TIWARI, RESPONDENT NOS.2, 4, 6 AND 7)
(BY SHRI JAI KUMAR PILLAI, RESPONDENT NO.8)
WRIT PETITION No. 7738 of 2019
Between:-
1. ((((((((((((((((MOHD. SABBIR QURESHI S/O LATE
SHRI ACHHE LAL PATEL , AGED ABOUT 52 YEARS,
OCCUPATION: HELPER R/O M.P. PURVA
KASHETRA VIDYUT VITRAN CO. LTD. IN THE
OFFICE OF JUNIOR ENGTINEER MAGARDHA
DISTRIBUTION CENTRE UNDER DIVISION BANDA
(MADHYA PRADESH)
2. KASHI RAM VISHWAKARMA S/O LATE SHRI
PRATAP VISHWAKARMA , AGED ABOUT 51 YEARS,
M.P.PURVA KSHETRA VIDYUT VITRAN CO. LTD. IN
THE OFFICE OF JUNIOR ENGINEER BANDA
(RURAL) DISTRICUTION CENTRE UNDER (O AND
M) DIVISION BANDA (BELAI) (MADHYA PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH)))))))))))))))) M. P.
PURVA KASHETRA VIDYUT VITRAN CO. LTD.
SHAKTI BHAWAN RAMPUR (MADHYA PRADESH)
2. EXECUTIVE ENGINEER POORVA KSHETRA
VIDYUT VITRAN CO. LTD. (O AND M) DIVISION
BANDA (BELAI) DISTT SAGAR (MADHYA
PRADESH)
3. CHIEF GENERAL MANAGER POORVA KSHETRA
VIDYUT VITRAN CO. LTD. BLOCK NO.7, SHAKTI
BHAWAN, RAMPUR (MADHYA PRADESH)
4. THE STATE OF MADHYA PRADESH))))))))))))))))
M.P.POWER MANAGEMENT COMPANY SHAKTI
BHAWAN RAMPUR JABALPUR (MADHYA
PRADESH)
5. COMMISSIONER EMPLOYEE PROVIDENT FUND
SINGHAI BUILDING CIVIL LINE SAGAR (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI AMALPUSHP SHROTI, RESPONDENT NOS.1 TO 4)
(BY SHRI JAI KUMAR PILLAI, RESPONDENT NO.5)
WRIT PETITION No. 8048 of 2019
6
Between:-
(((((((((((((((MOHD. SABBIR QURESHI S/O LATE SHRI
VISHRAM VERMA , AGED ABOUT 59 YEARS,
OCCUPATION: HELPER, M.P. PURVA KASHETRA
VIDUT VITRAN CO. LTD. IN THE OFFICE OF
JUNIOR ENTINEER BADRAO DISTRICUTION
CENTRE UNDER EXECUTIVE ENGINEER(OANDM)
EASE DIVISION, NEHRU NAGAR REWA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH)))))))))))))))) M.P.
PURVA KASHETRA VIDYUT VITRAN CO. LTD.
SHAKTI BHAWAN RAMPUR JABALPUR (MADHYA
PRADESH)
2. EXECUTIVE ENGINEER M.P.POORVA KSHETRA
VIDYUT VITRAN CO. LTD. (OAND M) EAST
DIVISION NEHRU NAGAR REWA (MADHYA
PRADESH)
3. CHIEF GENERAL MANAGER (HR AND A)
M.P.POORVA KSHETRA VIDYUT VITRAN CO. LTD.
BLOCK NO.7, SHAKTI BHAWAN, RAMPUR
(MADHYA PRADESH)
4. THE STATE OF MADHYA PRADESH))))))))))))))))
M.P.POWER MANAGEMENT COMPANY SHAKTI
BHAWAN, RAMPUR, JABALPUR (MADHYA
PRADESH)
5. COMMISSIONER EMPLOYEE PROVIDENT FUND
SCHEME NO.5 SCHEME NO.5, VIJAY NAGAR
JABALPUR (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI AMALPUSHP SHROTI, RESPONDENT NOS.1 TO 4)
(BY SHRI JAI KUMAR PILLAI, RESPONDENT NO.5)
WRIT PETITION No. 8650 of 2019
Between:-
1. ((((((((((((((MOHD. SABBIR QURESHI S/O SHRI
RAMSAHAI , AGED ABOUT 54 YEARS,
OCCUPATION: ASSISTANT LINEMAN R/O M. P.
PURVA KSHETRA VIDYUT VITRAN CO.LTD.
UNDER EXECUTIVE ENGINEER DIVISION
CHHATARPUR (MADHYA PRADESH)
2. BACCHI LAL PATEL S/O SHRI RAMSAJEEVAN ,
AGED ABOUT 55 YEARS, OCCUPATION: HELPER
,MP POORVA KSHETRA VIDYUT VITRAN CO LTD
UNDER EXECUTIVE ENGINEER OAND M DIVISION
CHHATARPUR DISTT CHHATARPUR MP (MADHYA
PRADESH)
7
3. VRANDAWAN MISHRA S/O SHRI RAMASHRE ,
AGED ABOUT 57 YEARS, OCCUPATION: METER
READER , MP POORVA KSHETRA VIDYUT VITRAN
CO LTD UNDER EXECUTIVE ENGINEER OAND M
DIVISION CHHATARPUR MP CHHATARPUR MP
(MADHYA PRADESH)
4. SHIV CHARAN SINGH S/O SHRI SAJEEVAN SINGH ,
AGED ABOUT 55 YEARS, OCCUPATION: ASSISTANT
LINEMAN , MP PURVA KSHETRA VIDYUT VITRAN
CO LTD UNDER EXECUTIVE ENGINEER OAND M
DIVISION CHHATARPUR MP CHHATARPUR MP
(MADHYA PRADESH)
5. BABU LAL PATEL S/O SHRI MULLI KURMI , AGED
ABOUT 55 YEARS, OCCUPATION: HELPER ,MP
PURVA KSHETRA VIDYUT VITRAN CO LTD UNDER
EXECUTIVE ENGINEER OANDM DIVISION
KHAJURAHO DISTT CHHATARPUR MP
CHHATARPUR MP (MADHYA PRADESH)
6. SANTOSH KUMAR PATHAK S/O LATE SHRI
CHANDRABHAN PATHAK , AGED ABOUT 59
YE A R S , OCCUPATION: METER READER ,MP
POORVA KSHETRA VIDYUT VITRAN CO LTD
UNDER EXECUTIVE ENGINEER OAND M DIVISION
CHHATARPUR MP CHHATARPUR MP (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH)))))))))))))))) THR.
M. P. PURVA KSHETRA VIDYUT VITRAN CO. LTD.
SHAKTI BHAWAN RAMPUR (MADHYA PRADESH)
2. EXECUTIVE ENGINEER MP PURVA KSHETRA
VIDYUT VITRAN CO LTD OAND M DIVISION
CHHATARPUR MP CHHATARPUR MP (MADHYA
PRADESH)
3. EXECUTIVE ENGINEER MP PURVA KSHETRA
VIDYUT VITRAN CO LTD OAND M DIVISION
KHAJURAHO DISTT CHHATARPUR MP (MADHYA
PRADESH)
4. CHIEF GENERAL MANAGER MP PURVA KSHETRA
VIDYUT VITRAN COMPANY BLOCK NO 7 SHAKTI
BHAWAN RAMPUR JABALPUR (MADHYA
PRADESH)
5. THE STATE OF MADHYA PRADESH)))))))))))))))) MP
POWER MANAGEMENT CO SHAKTI BHAWAN
RAMPUR JABALPUR MP (MADHYA PRADESH)
6. SUPERINTENDENT ENGINEER MP PURVA
KSHETRA VIDYUT VITRAN CO LTD DISTT
CHHATARPUR MP (MADHYA PRADESH)
7. COMMISSIONER EMPLOYEES PROVIDENT FUND
8
SINGHAI CIVIL LINE SAGAR DISTT SAGAR MP
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI JAI KUMAR PILLAI, RESPONDENT FOR EPFO)
WRIT PETITION No. 8652 of 2019
Between:-
(((((((((((((MOHD. SABBIR QURESHI S/O LATE SHRI
RAMKRISHN PATEL , AGED ABOUT 54 YEARS,
OCCUPATION: HELPER MP. PURVA KASHETRA
VIDYUT VITRAN CO. LTD UNDER EXECUTIVE
ENGINEER WEST DIVISION NEHRU NAGAR REWA
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH)))))))))))))))) M.P.
PURVA KASHETRA VIDYUT VITRAN CO. LTD
RAMPUR JABALPUR (MADHYA PRADESH)
2. EXECUTIVE ENGINEER POORVA KSHETRA
VIDYUT VITRAN CO. LTD. O AND M WEST
DIVISION NEHRU NAGAR REWA (MADHYA
PRADESH)
3. CHIEF GENERAL MANAGER (H.R AND A) POORVA
KSHETRA VIDYUT VITRAN CO. LTD. BLOCK NO. 7
SHAKTI BHAWAN RAMPUR (MADHYA PRADESH)
4. THE STATE OF MADHYA PRADESH))))))))))))))))
POWER MANAGEMENT COMPANY SHAKTI
BHAWAN RAMPUR JABALPUR (MADHYA
PRADESH)
5. COMMISSIONER EMPLOYEE PROVIDENT FUND
SCHEME NO. 5 VIJAY NAGAR JABALPUR
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI AMALPUSHP SHROTI, RESPONDENT NOS.1 TO 3)
(BY SHRI JAI KUMAR PILLAI, RESPONDENT NO.5)
WRIT PETITION No. 9357 of 2019
Between:-
1. ((((((((((((MOHD. SABBIR QURESHI S/O LATE SHRI
RAMDULARE , AGED ABOUT 62 YEARS,
OCCUPATION: LINEMAN M.P. PURVA KSHETRA
VIDYUT VITRAN CO. LTD. IN THE O/O JUNIOR
ENGINEER BADRAO DISTRIBUTION CENTRE
UNDER EXECUTIVE ENGINEER (O AND M) EAST
DIVISION NEHRU NAGAR REWA DISTT. REWA
M.P. (MADHYA PRADESH)
2. LALMANI NAPIT S/O LATE SHRI BHOLA PRASAD ,
9
AGED ABOUT 56 YEARS, OCCUPATION: HELPER
MP PURVA KASHETRA VIDYUT CO. LTD. IN THE
OFFICE OF JUNIOR ENTINEER BADRAO
DISTRICUTION CENTRE UNDER EXECUTIVE
ENGINEER(OANDM) EASE DIVISION, NEHRU
NAGAR REWA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH)))))))))))))))) M.P.
PURVA KSHETRA VIDYUT VITRAN CO. LTD. /
SHAKTI BHAWAN RAMPUR JABALPUR M.P.
(MADHYA PRADESH)
2. EXECUTIVE ENGINEER POORVA KSHETRA
VIDYUT VITRAN CO. LTD. O AND M EAST
DIVISION NEHRU NAGAR REWA (MADHYA
PRADESH)
3. EXECUTIVE ENGINEER POORVA KSHETRA
VIDYUT VITRAN CO. LTD. O AND M EAST
DIVISION NEHRU NAGAR REWA (MADHYA
PRADESH)
4. CHIEF GENERAL MANAGER (H.R.AND A) POORVA
KSHETRA VIDYUT VITRAN CO. LTD. BLOCK NO. 7
RAMPUR SHAKTI NAGAR JABALPUR (MADHYA
PRADESH)
5. THE STATE OF MADHYA PRADESH))))))))))))))))
POWER MANAGEMENT COMPANY SHAKTI
BHAWAN RAMPUR JABALPUR (MADHYA
PRADESH)
6. COMMISSIONER EMPLOYEE PROVIDENT FUND
S C H E M E NO. 5 VIJAY NAGAR JABALPUR
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI AMALPUSHP SHROTI, RESPONDENT NOS.1 TO 4)
(BY SHRI JAI KUMAR PILLAI, RESPONDENT NO.6)
WRIT PETITION No. 9434 of 2019
Between:-
1. (((((((((((MOHD. SABBIR QURESHI S/O LATE SHRI
BALIYA , AGED ABOUT 60 YEARS, OCCUPATION:
METER READER M.P. MADHYA KSHETRA VIDYUT
VITRAN CO. LTD DIVISION MULTAI (MADHYA
PRADESH)
2. SANTOSH GAVANDE S/O LATE SHRI DEORAO ,
AGED ABOUT 59 YEARS, OCCUPATION: LINE
HELPER MP MADHYA KSHETRA VIDYUT VITRAN
CO.LTD. (O AND M) DIVISION MULTAI (MADHYA
PRADESH)
3. SHANKAR PAWAR S/O SHRI SUKKEU PAWAR ,
10
AGED ABOUT 53 YEARS, OCCUPATION: LINE
HELPER MP MADHYA KSHETRA VIDYUT VITRAN
CO.LTD. (O AND M) DIVISION MULTAI (MADHYA
PRADESH)
4. MUNNA PAWAR S/O LATE SHRI LACHCHOO ,
AGED ABOUT 55 YEARS, OCCUPATION: LINE
HELPER MP MADHYA KSHETRA VIDYUT VITRAN
CO.LTD. (O AND M) DIVISION MULTAI (MADHYA
PRADESH)
5. (((((((((((MOHD. SABBIR QURESHI BANKER S/O
LATE SHRI MAHIPAT , AGED ABOUT 57 YEARS,
OCCUPATION: ASSTT. LINEMAN MP MADHYA
KSHETRA VIDYUT VITRAN CO.LTD. (O AND M)
DIVISION MULTAI (MADHYA PRADESH)
6. TEK CHAND DAHORE S/O LATE SHRI MADHO
DAHORE , AGED ABOUT 54 YEARS, OCCUPATION:
ASSTT. LINEMAN MP MADHYA KSHETRA VIDYUT
VITRAN CO.LTD. (O AND M) DIVISION MULTAI
(MADHYA PRADESH)
7. RAMESH BHODEKAR S/O SHRI BALIRAM , AGED
ABOUT 55 YEARS, OCCUPATION: ASSTT. LINEMAN
MP MADHYA KSHETRA VIDYUT VITRAN CO.LTD.
(O AND M) DIVISION MULTAI (MADHYA
PRADESH)
8. VEER SINGH S/O SHRI M.S BAGHEL , AGED ABOUT
53 YEARS, OCCUPATION: JUNIOR ENGINEER MP
MADHYA KSHETRA VIDYUT VITRAN CO.LTD. (O
AND M) DIVISION MULTAI (MADHYA PRADESH)
9. SARDAR SIRSAM S/O SHRI SHANKAR LAL
SIRSAM , AGED ABOUT 52 YEARS, OCCUPATION:
O.A GR.III MP MADHYA KSHETRA VIDYUT
VITRAN CO.LTD. (O AND M) DIVISION MULTAI
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH)))))))))))))))) M.P.
MADHYA KSHETRA VIDYUT VITRAN CO. THR.
THE STATE OF MADHYA PRADESH))))))))))))))))
NISTHA PARISAR GOVINDPURA BHOPAL
(MADHYA PRADESH)
2. THE STATE OF MADHYA PRADESH))))))))))))))))
POWER MANAGEMTN CO. SHAKTI BHAWAN
RAMPUR (MADHYA PRADESH)
3. CHIEF ENGINEER/CHIEF GENERAL MANAGER
(BHOPAL REGION) MADHYA KSHETRA VIDYUT
VITRAN CO. LTD. CITY CIRLCE BHOPAL NISTHA
PARISAR GOVINDPURA (MADHYA PRADESH)
4. SUPREINTENDENT ENGINEER/GENERAL
MANAGER MADHYA KSHETRA VIDYUT VITRAN
11
CO. LTD. O AND M CIRCLE LINE ROAD BETUL
(MADHYA PRADESH)
5. EXECUTIVE ENGINEER/DEPUTY GENERAL
MANAGER MADHYA KSHETRA VIDYUT VITRAN
CO. LTD. O AND M DIVISION MULTAI (MADHYA
PRADESH)
6. EXECUTIVE ENGINEER/DEPUTY GENERAL
MANAGER MADHYA KSHETRA VIDYUT VITRAN
CO. LTD. O AND M NORTH DIVISON LINE ROAD
(MADHYA PRADESH)
7. EXECUTIVE ENGINEER/DEPUTY GENERAL
M ANAGER MADHYA KSHETRA VIDYUT VITRAN
CO. LTD. O AND M SOUTH DIVISION LINK ROAD
(MADHYA PRADESH)
8. EXECUTIVE ENGINEER/DEPUTY GENERAL
MANAGER MADHYA KSHETRA VIDYUT VITRAN
CO. LTD. O AND M DIVISION SEHORE (MADHYA
PRADESH)
9. COMMISSIONER EMPLOYEES PROVIDENT FUND
SUB REGIONAL OFFICE 59 ARERA HILLS BHOPAL
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI VED PRAKASH TIWARI, RESPONDENT NO.1)
(BY SHRI JAI KUMAR PILLAI, RESPONDENT NO.9)
WRIT PETITION No. 9591 of 2019
Between:-
((((((((((MOHD. SABBIR QURESHI S/O LATE SHRI
AMBIKA PRASAD TIWARI , AGED ABOUT 59
YEARS, OCCUPATION: HELPER R/O M. P. PURVA
KSHETRA VIDYUT VITRAN COMPANY LTD.
DISTRIBUTION CENTRE BADRAO UNDER
EXECUTIVE ENGINEER EAST DIVISION NEHRU
NAGAR REWA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH)))))))))))))))) THR.
M. P. PURVA KSHETRA VIDYUT VITRAN COMPANY
SHAKTI BHAWAN RAMPUR JABALPUR (MADHYA
PRADESH)
2. THE STATE OF MADHYA PRADESH)))))))))))))))) MP
POWER MANAGEMENT CO SHAKTI BHAWAN
RAMPUR JABALPUR JABALPUR (MADHYA
PRADESH)
3. CHIEF GENERAL MANAGER MP PURVA KSHETRA
VIDYUT VITRAN COMPANY DISTT JABALPUR
(MADHYA PRADESH)
12
4. EXECUTIVE ENGINEER MP POORVA KSHETRA
VIDYUT VITRAN COMPANY DISTT REWA MP
(MADHYA PRADESH)
5. COMMISSIONER EMPLOYEES PROVIDENT FUND
DISTT JABALPUR MP (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI AMALPUSHP SHROTI, RESPONDENT NOS.1, 3 AND 4)
(BY SHRI JAI KUMAR PILLAI, RESPONDENT NO.5)
WRIT PETITION No. 9593 of 2019
Between:-
1. (((((((((MOHD. SABBIR QURESHI S/O LATE SHRI
BHOMYAJI , AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED HELPER M. P. MADHYA
KSHETRA VIDYUT VITRAN COMPANY LTD. FROM
THE OFFICE OF EXECUTIVE ENGINEER NORTH
DIVISION LINK ROAD BETUL R/O VILLAGE
PARSODA TEH. MULTAI (MADHYA PRADESH)
2. CHINDYA S/O LATE SHRI FAGYA , AGED ABOUT 68
Y E A R S , OCCUPATION: RETIRED ASSISTANT
LINEMAN, M.P.MADHYA KSHETRA VIDYUT
VITRAN COMPANY LTD, FROM THE OFFICE OF
EXECUTIVE ENGINEER, (O AND M) DIVISION
MULTAI, BETUL, R/O VILLAGE KAMATH, TEHSIL
MULTAI (MADHYA PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH))))))))))))))))))
THR. ITS PRINCIPAL SECRETARY ENERGY
DEPARTMENT VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. THE STATE OF MADHYA PRADESH))))))))))))))))
M.P.MADHYA KSHETRA VITRAN COMPANY
NISHTHA PARISHAR GOVINDPURA (MADHYA
PRADESH)
3. THE STATE OF MADHYA PRADESH))))))))))))))))
M.P.POWER MANAGEMENT CO. SHAKTI BHAWAN
RAMPUR JABALPUR (MADHYA PRADESH)
4. CHIEF GENERAL MANAGER (H.R. AND A)
M.P.MADHYA KSHETRA VIDYUT VITRAN
COM PAN Y NISHTHA PARISHAR GOVINDPURA
(MADHYA PRADESH)
5. SUPERINTENDING ENGINEER/ GENERAL
MANAGER (O AND M) CIRCLE BETUL
M.P.MADHYA KSHETRA VIDYUT VITRAN
COMPANY LINK ROAD BETULTD, FROM THE
OFFICE OF EXECUTIVE ENGINEER, (O AND M)
DIVISION MULTAI, BETUL, R/O VILLAGE
KAMATH, TEHSIL MULTAI (MADHYA PRADESH)
13
6. EXECUTIVE ENGINEER/ DEPUTY GENERAL
MANAGER MADHYA KSHETRA VIDYUT VITRAN
CO. LTD. (O AND M) DIVISION, MULTAI (MADHYA
PRADESH)
7. EXECUTIVE ENGINEER/ DEPUTY GENERAL
MANAGER M.P.MADHYA KSHETRA VIDYUT
VITRAN CO. LTD. (O AND M) NORTH DIVISION
LINK ROAD BETUL (MADHYA PRADESH)
8. COMMISSIONER (EMPLOYEES PROVIDENT
FUNDS) SUB REGIONAL OFFICE 59 ARERA HILLS
BHOPAL (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI JITENDRA SHRIVASTAVA, PANEL LAWYER FOR STATE)
(BY SHRI VED PRAKASH TIWARI, RESPONDENT NOS.2, 4, 5, 6 AND 7)
(BY SHRI JAI KUMAR PILLAI, RESPONDENT NO.8)
WRIT PETITION No. 9684 of 2019
Between:-
1. ((((((((MOHD. SABBIR QURESHI W/O LATE SHRI
DEVI RAM KONDLE , AGED ABOUT 58 YEARS,
OCCUPATION: HOUSE WIFE R/O SHARDA NAGAR
MULTAI (MADHYA PRADESH)
2. SMT. SHAMA BEE W/O LATE SHRI SEIKH
BASHEER , AGED ABOUT 56 YEARS, OCCUPATION:
HOUSE WIFE SHARDA NAGAR MULTAI (MADHYA
PRADESH)
3. SMT. LAXMI BAI PAWAR W/O LATE SHRI LAXMAN
PAWAR , AGED ABOUT 55 YEARS, OCCUPATION:
HOUSE WIFE VILLAGE TEMJHIRA P.S SAI KHEDA
(MADHYA PRADESH)
4. SMT. TAI YAWLE W/O LATE SHRI GANPATI YAWLE
, AGED ABOUT 59 YEARS, OCCUPATION: HOUSE
WIFE VILLAGE PRABHAT PATTAN (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH)))))))))))))))) THR.
M. P. MADHYA KSHETRA VIDYUT VITRAN CO.
NISTHA PARISAR GOVINDPURA (MADHYA
PRADESH)
2. THE STATE OF MADHYA PRADESH))))))))))))))))
POWE MANAGEMENT CO. SHAKTI BHAWAN
RAMPUR (MADHYA PRADESH)
3. CHIEF ENGINEER/CHIEF GENERAL MANGER
(BHOPAL REGION) MADHYA KSHETRA VIDYUT
VITRAN CO. LTD. NISTHA PARISAR GOVINDPURA
BHOPAL (MADHYA PRADESH)
14
4. SUPREINTENDENT ENGINEER/GENERAL
MANAGER MADHYA KSHETRA VIDYUT VITRAN
CO. LTD. CIRCLE LINK ROAD BETUL (MADHYA
PRADESH)
5. EXECUTIVE ENGINEER/DEPUTY GENERAL
MANAGER MADHYA KSHETRA VIDYUT VITRAN
CO. LTD. DIVISIN MULTAI DISTT. BETUL
(MADHYA PRADESH)
6. COMMISSIONER EMPLOYEES PROVIDENT FUND
SUB REGIONAL OFFICE 59 ARERA HILLS BHOPAL
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI VED PRAKASH TIWARI, RESPONDENT NOS.1 TO 5)
(BY SHRI JAI KUMAR PILLAI, RESPONDENT NO.6)
WRIT PETITION No. 10346 of 2019
Between:-
(((((((MOHD. SABBIR QURESHI S/O LATE SHRI
RAGHUVEER PRASAD KHARE , AGED ABOUT 59
YE A R S , OCCUPATION: HELPER, M.P. PURVA
KSHETRA VIDYUT VITRAN COMPANY LTD. IN THE
OFFICE OF EXECUTIVE ENGINEER (OANDM)
SOUTH DIVISION KILLAI NAKA DAMOH DISTT.
DAMOH (MADHYA PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH)))))))))))))))) M.P.
PURVA KSHETRA VIDYUT VITRAN COMPANY
SHAKTI BHAWAN JABALPUR (MADHYA PRADESH)
2. EXECUTIVE ENGINEEER DAM OH DISTT DAMOH
MP (MADHYA PRADESH)
3. CHIEF GENERAL MANAGER JABALPUR BLOCK
NO 7 SHAKTI BHAWAN RAMPUR JABALPUR
(MADHYA PRADESH)
4. MANAGING DIRCTOR J A B A L P U R SHAKTI
BHAWAN RAMPUR JABALPUR (MADHYA
PRADESH)
5. COMMISSIONER EMPLOYEES PROVIDENT FUND
SINGHAI BUILDING CIVIL LINES SAGAR
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI AMALPUSHP SHROTI, RESPONDENT NO.1)
(BY SHRI JAI KUMAR PILLAI, RESPONDENT NO.5)
WRIT PETITION No. 10932 of 2019
Between:-
15
((((((MOHD. SABBIR QURESHI S/O LATE SHRI
LOKNATH PANDEY , AGED ABOUT 66 YEARS,
OCCUPATION: RETIRED HELPER M.P. PURVA
KASHETRA VIDYUT VITRAN CO.LTD. FROM THE
OFFICE OF JUNIOR ENGINEER BADRAO
DISTRIBUTION CENTRE UNDER O AND M EAST
DIVISION NEHRU NAGAR REWA VILLAGE SOTHA
POST PADARIYA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH)))))))))))))))) M.P.
PURVA KSHETRA VIDYUT VITRAN CO.LTD.
SHAKTI BHAWAN RAMPUR (MADHYA PRADESH)
2. EXECUTIVE ENGINEER M.P.POORVA KSHETRA
VIDYUT VITRAN CO. LTD. (O AND M) EAST
DIVISION NEHRU NAGAR REWA (MADHYA
PRADESH)
3. CHIEF GENERAL MANAGER (H.R. AND A)
M.P.POORVA KSHETRA VIDYUT VITRAN CO. LTD.
BLOCK NO.7, SHAKTI BHAWAN, RAMPUR
JABALPUR (MADHYA PRADESH)
4. THE STATE OF MADHYA PRADESH))))))))))))))))
POORVA KSHETRA VIDYUT VITRAN CO. LTD.
SHAKTI BHAWAN, RAMPUR (MADHYA PRADESH)
5. COMMISSIONER EMPLOYEE PROVIDENT FUND
SCHEME NO.5, VIJAY NAGAR JABALPUR
(MADHYA PRADESH)
6. DJFHLASDJ W/O NDFKASDF FJSKDLAJF (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI AMALPUSHP SHROTI, RESPONDENT NOS.1 TO 4)
(BY SHRI JAI KUMAR PILLAI, RESPONDENT NO.5)
WRIT PETITION No. 10934 of 2019
Between:-
1. (((((MOHD. SABBIR QURESHI S/O LATE SHRI
RAMRATAN PATEL , AGED ABOUT 52 YEARS,
OCCUPATION: ASSISTANT LINEMAN M.P. PURVA
KSHETRA VIDYUT VITRAN COMPANY LTD.
UNDER EXECUTIVE ENGINEER O AND M
DIVISION BAND BELAI BANDA BELAI DISTT.
SAGAR (MADHYA PRADESH)
2. HARDAS YADAV S/O LATE SHRI LAMKU YADAV ,
AGED ABOUT 59 YEARS, OCCUPATION: HELPER
M.P.POORVA KSHETRA VIDYUT VITRAN CO.LTD.
UNDER EXECUTIVE ENGINEER (O AND M)
DIVISION BANDA (BELAI) (MADHYA PRADESH)
3. RAMAUTAR NAIK S/O LATE SHRI PANCHAM LAL ,
16
AGED ABOUT 51 YEARS, OCCUPATION: HELPER
M.P.POORVA KSHETRA VIDYUT VITRAN CO.LTD.
UNDER EXECUTIVE ENGINEER (O AND M)
DIVISION BANDA (BELAI) (MADHYA PRADESH)
4. GIRDHARI LAL RAIKWAR S/O LATE SHRI
KARONDI LAL , AGED ABOUT 54 YEARS,
OCCUPATION: ASSISTANT LINEMAN M.P.POORVA
KSHETRA VIDYUT VITRAN CO.LTD. UNDER
EXECUTIVE ENGINEER (O AND M) DIVISION
BANDA (BELAI) (MADHYA PRADESH)
5. PRAMOD KUMAR JAIN S/O LATE SHRI LALCHAND
JAIN , AGED ABOUT 58 YEARS, OCCUPATION:
HELPER M.P.POORVA KSHETRA VIDYUT VITRAN
CO.LTD. UNDER EXECUTIVE ENGINEER (O AND
M) DIVISION BANDA (BELAI) (MADHYA PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH)))))))))))))))) M.P.
PURVE KSHETRA VIDYUT VITRAN COMPANY
SHAKTI BHAWAN JABALPUR (MADHYA PRADESH)
2. CHIEF ENGINEER (SAGAR RANGE) M.P.POORVA
KSHETRA VIDYUT VITRAN CO. LTD. BLOCK NO.7,
SHAKTI BHAWAN, RAMPUR (MADHYA PRADESH)
3. CHIEF GENERAL MANAGER (HR AND A) POORVA
KSHETRA VIDYUT VITRAN CO. LTD. BLOCK NO.7,
SHAKTI BHAWAN, RAMPUR JABALPUR (MADHYA
PRADESH)
4. EXECUTIVE ENGINEER M.P.POORVA KSHETRA
VIDYUT VITRAN CO. LTD. (O AND M) DIVISION
BANDA (BELAI) (MADHYA PRADESH)
5. SUPERINTENDING ENGINEER, M.P.POORVA
KSHETRA VIDYUT VITRAN CO. LTD. (O AND M)
CIRCLE, MAKRONIA (MADHYA PRADESH)
6. COMMISSIONER EMPLOYEES PROVIDENT FUND
ORGANISATION SINGHAI BUILDING CIVIL LINE
SAGAR (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI AMALPUSHP SHROTI, RESPONDENT NOS.1 TO 5)
(BY SHRI JAI KUMAR PILLAI, RESPONDENT NO.6)
WRIT PETITION No. 11088 of 2019
Between:-
((((MOHD. SABBIR QURESHI S/O LATE SHRI
JAGDISH PRASAD TIWARI , AGED ABOUT 58
YE A R S , OCCUPATION: ASSTT LINEMAN M.P.
PURVA KSHETRA VIDYUT VITRAN CO. LTD SUB
DIVISION NEHRU NAGAR REWA (MADHYA
PRADESH)
17
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE THE STATE OF MADHYA PRADESH))))))))))))))))
THR. SHAKTI BHAWAN RAMPUR JABALPUR
(MADHYA PRADESH)
2. CHIEF ENGINEER( REWA REGION) M.P.POORVA
KSHETRA VIDYUT VITRAN CO. LTD. ARJUN
NAGAR REWA (MADHYA PRADESH)
3. THE STATE OF MADHYA PRADESH))))))))))))))))
M.P.POWER MANAGEMENT COM. LTD SHAKTI
BHAWAN RAMPUR JABALPUR (MADHYA
PRADESH)
4. CHIEF GENERAL MANAGER (HUMAN RESOURCES
AND ADMINISTRATION) M.P.POORVA KSHETRA
VIDYUT VITRAN CO. LTD. SHAKTI BHAWAN
RAMPUR JABALPUR (MADHYA PRADESH)
5. EXECUTIVE ENGINEER M.P.POORVA KSHETRA
VIDYUT VITRAN CO. LTD. (O AND M) EAST
DIVISION NEHRU NAGAR REWA (MADHYA
PRADESH)
6. COMMISSIONER EMPLOYEES PROVIDENT FUND
ORGANISATION SCHEME NO.5, VIJAY NAGAR
JABALPUR (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI AMALPUSHP SHROTI, RESPONDENT NOS.2, 4 AND 5)
(BY SHRI JAI KUMAR PILLAI, RESPONDENT NO.6)
WRIT PETITION No. 11089 of 2019
Between:-
(((MOHD. SABBIR QURESHI S/O LATE SHRI
RAMJIYAWAN VISHWAKARMA , AGED ABOUT 61
YEAR S , OCCUPATION: RETIRED HELPER, M.P.
PURVA KASHETRA VIDYUT VITRAN CO. LTD. R/O
VILLAGE AND POST BAIKUNTHPUR, DISTT. REWA
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH)))))))))))))))) M.P.
PURVA KASHETRA VIDYUT VITRAN CO.LTD. THE
STATE OF MADHYA PRADESH)))))))))))))))) SHAKTI
BHAWAN RAMPUR, JABALPUR (MADHYA
PRADESH)
2. CHIEF GENERAL MANAGER (H.R. AND A)
M.P.POORVA KSHETRA VIDYUT VITRAN CO. LTD.
BLOCK NO.7, SHAKTI BHAWAN, RAMPUR
18
(MADHYA PRADESH)
3. CHIEF ENGINEER (REWA REGION) M.P.POORVA
KSHETRA VIDYUT VITRAN CO. LTD. BLOCK NO.7,
SHAKTI BHAWAN, RAMPUR (MADHYA PRADESH)
4. EXECUTIVE ENGINEER M.P.POORVA KSHETRA
VIDYUT VITRAN CO. LTD. (O AND M) EAST
DIVISION NEHRU NAGAR REWA (MADHYA
PRADESH)
5. THE STATE OF MADHYA PRADESH))))))))))))))))
M.P.POWER MANAGEMENT COMPANY SHAKTI
BHAWAN RAMPUR JABALPUR (MADHYA
PRADESH)
6. COMMISSIONER EMPLOYEE PROVIDENT FUND
SCHEME NO.5 VIJAY NAGAR JABALPUR,
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI AMALPUSHP SHROTI, RESPONDENT NOS.1 TO 5)
(BY SHRI JAI KUMAR PILLAI, RESPONDENT NO.6)
WRIT PETITION No. 11412 of 2019
Between:-
((MOHD. SABBIR QURESHI S/O LATE SHRI SHIV
BALAK PRASAD DAHIYA , AGED ABOUT 61 YEARS,
OCCUPATION: HELPER, M.P. PURVA KSHETRA
VIDYUT VITRAN CO.LTD. IN THE OFFICE OF
EXECUTIVE ENGINEER (OANDM) EAST DIVISION
NEHRU NAGAR REWA DISTT. REWA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH))))))))))))))))
M.P.PURVA KSHETRA VIDYUT VITRAN CO. LTD.
SHAKTI BHAWAN RAMPUR JABALPUR (MADHYA
PRADESH)
2. CHIEF GENERAL MANAGER M. P. PURVA
KASHETRA VIDYUT VITRAN CO. LTD. R/O BLOCK
NO. 7 SHAKTI BHAWAN RAMPUR (MADHYA
PRADESH)
3. CHIEF ENGINEER M. P. PURVA KASHETRA VIDYUT
VITRAN COMPANY ARJUN NAGAR REA ARJUN
NAGAR REWA (MADHYA PRADESH)
4. EXECUTIVE ENGINEER M. P. PURVA KASHETRA
VIDYUT VITRAN COMPANY EAST DIVISION
NEHRU NAGAR REWA (MADHYA PRADESH)
5. COM M ISSIONER EMPLOYEE PROVIDENT FUND
SCHEME NO. 5 VIJAY NAGAR JABALPUR
(MADHYA PRADESH)
19
.....RESPONDENTS
(BY SHRI AMALPUSHP SHROTI, RESPONDENT NOS.1 TO 4)
(BY SHRI JAI KUMAR PILLAI, RESPONDENT NO.5)
WRIT PETITION No. 12380 of 2019
Between:-
(MOHD. SABBIR QURESHI S/O SHRI RAM
SIROMANI , AGED ABOUT 43 YEARS,
OCCUPATION: M.P. PURVA KSHWTRAVIDYUT
VITRAN CO. LTD OFFICE OF EXECUTIVE DIVISION
TEOTHAR REWA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH)))))))))))))))) THR
SHAKTI BHAWAN, RAMPUR JABALPUR (MADHYA
PRADESH)
2. EXECUTIVE ENGINEER MP POORVA KSHETRA
VIDYUT VITRAN CO LTD DISTT REWA (MADHYA
PRADESH)
3. CHIEF GENERAL MANAGER MP PURVA KSHETRA
VIDHYUT VITRAN CO LTD SHAKTI BHAWAN
RAMPUR JABALPUR (MADHYA PRADESH)
4. THE STATE OF MADHYA PRADESH)))))))))))))))) MP
POWER MANAGEMENT CO LTD SHAKTI BHAWAN
RAMPUR JABALPUR (MADHYA PRADESH)
5. COMMISSIONER EMPLOYEES PROVIDENT FUND
SCHEME NO 5 VIJAY NAGAR JABALPUR (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI AMALPUSHP SHROTI, RESPONDENT NOS.2 AND 3)
(BY SHRI JAI KUMAR PILLAI, RESPONDENT NO.5)
WRIT PETITION No. 12629 of 2019
Between:-
1. MOHD. SABBIR QURESHI S/O SHRI NOOR
MOHAMMAD , AGED ABOUT 56 YEARS,
OCCUPATION: ASSISTANT MANAGER M.P.
KSHWTRA VIDYUT VITRAN C. LTD
GENERALMANAGER DIVSION JHANSI RAOD
SHIVPURI (MADHYA PRADESH)
2. RK SEXENA S/O LATE SHRI RS SAXENA , AGED
ABOUT 54 YEARS, OCCUPATION: OFFICE
ASSISTANT GRADE 2 MP MADHYA KSHETRA
VIDYUT VITRAN COMPANY LTD DISTRIBUTION
CENTRE SHIVPURI TOWN UNDER EXECUTIVE
ENGINEER /DEPUTY GENERAL MANAGER JHANSI
ROAD SHIVPURI DISTT SHIVPURI DISTT SHIVPURI
(MADHYA PRADESH)
20
3. PURSOTAM YADAV S/O SHRI NARAYAN SINGH
YADAV , AGED ABOUT 50 YEARS, OCCUPATION:
PEON MP MADHYA KSHETRA VIDYUT VITRAN
COMPANY LTD UNDER SUPERINTENDING
ENGINEER/GENERAL MANAGER CIRCLE BAN
GANGA SHIVPURI DISTT SHIVPURI SHIVPURI
(MADHYA PRADESH)
4. ASHOK SINGH BAGHEL S/O SHRI LAXMAN SINGH
ALIAS LALLU SINGH , AGED ABOUT 58 YEARS,
OCCUPATION: DRIVER MP MADHYA KSHETRA
VIDYUT VITRAN COMPANY LTD UNDER
EXECUTIVE ENGINEER /DEPUTY GENERAL
MANAGER DISTT SHIVPURI (MADHYA PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH))))))))))))))))))
THR PRINCIPAL SECRETARY VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)
2. THE STATE OF MADHYA PRADESH)))))))))))))))) MP
MADHYA KSHETRA VIDYUT VITRAN COMPANY
LTD BHOPAL (MADHYA PRADESH)
3. MANGING DIRECTOR MP POWER MANAGEMENT
CO SHAKTI BHAWAN RAMPUR JABALPUR
(MADHYA PRADESH)
4. CHIEF GENERAL MANAGER MP MADHYA
KSHETRA VIDYUT VITRAN COMPANY NISHTA
PARISHAR GOVINDPURA BHOPAL (MADHYA
PRADESH)
5. CHIEF GENERAL MANAGER MP POWER
MANAGEMENT CO SHAKTI BHAWAN RAMPUR
JABALPUR JABALPUR (MADHYA PRADESH)
6. SUPERINTENDING ENGINEER /GENERAL
M A N A G E R MP MADHYA KSHETRA VIDYUT
VITRAN COMPANY DISTT SHIVPURI (MADHYA
PRADESH)
7. EXECUTIVE ENGINEER MP MADHYA KSHETRA
VIDYUT VITRAN CO DISTT SHIVPURI (MADHYA
PRADESH)
8. EXECUTIVE ENGINEER /DEPUTY GENERAL
M A N A G E R MP MADHYA KSHETRA VIDYUT
VITRAN COMPANY LTD DISTT SHIVPURI
(MADHYA PRADESH)
9. EXECUTIVE ENGINEER /DEPUTY GENERAL
M A N A G E R MP MADHYA KSHETRA VIDYUT
VITRAN CO LTD DISTT SHIVPURI (MADHYA
PRADESH)
10. COMMISSIONER EMPLOYEES PROVIDENT FUND
21
SANJAY COMPLEX JANENDRA GANJ GWALIOR
DISTT GWALIOR (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI JITENDRA SHRIVASTAVA, PANEL LAWYER FOR STATE)
(BY SHRI VED PRAKASH TIWARI, RESPONDENT NOS.2, 4, 7, 8 AND 9)
(BY SHRI JAI KUMAR PILLAI, RESPONDENT NO.10)
WRIT PETITION No. 13677 of 2019
Between:-
RAM PRASAD CHATURVEDI S/O LATE SHRI HARI
SHARAN CHATURVEDI , AGED ABOUT 65 YEARS,
OCCUPATION: RETIRED HELPER M.P. PURVA
KASHETRA DIVIVSION BEHRU NAGAR REWA
BELA POST HARDI (MADHYA PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH)))))))))))))))) M.P.
PURVA KASHETRA VIDYUT VITRAN CO. LTD
SHAKTI BHAWAN, RAMPUR JABALPUR (MADHYA
PRADESH)
2. CHIEF GENERAL MANAGER (H.R. AND A) POORVA
KSHETRA VIDYUT VITRAN CO. LTD. BLOCK NO.7,
SHAKTI BHAWAN, JABALPUR (MADHYA
PRADESH)
3. CHIEF ENGINEER (REWA REGIONA) M.P.POORVA
KSHETRA VIDYUT VITRAN CO. LTD. ARJUN
NAGAR REWA (MADHYA PRADESH)
4. EXECUTIVE ENGINEER M.P.POORVA KSHETRA
VIDYUT VITRAN CO. LTD. (O AND M) EAST
DIVISION NEHRU NAGAR REWA (MADHYA
PRADESH)
5. COMMISSIONER EMPLOYEE PROVIDENT FUND
SCHEME NO.5 SCHENE NO 5 VIJAY NAGAR
JABALPUR (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI AMALPUSHP SHROTI, RESPONDENT NOS.1 TO 4)
(BY SHRI JAI KUMAR PILLAI, RESPONDENT NO.5)
WRIT PETITION No. 14134 of 2019
Between:-
1. SANJAY KULSHRESTRA S/O LT. SHRI RAMJI
KULSRESTRA , AGED ABOUT 57 YEARS,
OCCUPATION: LINE HELPER M.P. MADHYA
KSHETRA VIDYUT VITRAN COMPANY
DISTRIBUTION CENTRE KARERA KHERA GHAT
UNDER DEPUTY GENERAL MANAGER ( O AND M0
II DIVISION BAN GANGA SHIPURI (MADHYA
PRADESH)
22
2. BALU PRASAD KALAWAT S/O LATE RANDHEER
SINGH KALAWAT , AGED ABOUT 52 YEARS,
OCCUPATION: LINE HELPER M.P. MADHYA
KSHETRA VIDYUT VITRAN COMPANY
LTD.DISTRIBUTION CENTRE KHERA GAHT RARAI
UNDER DEPUTY GENERAL MANAGER (O AND M)
II DIVISION BAN GANGA SHIVPURI (MADHYA
PRADESH)
3. RAKESH YOGI S/O PRABHU DAYAL YOGI , AGED
ABOUT 55 YEARS, OCCUPATION: LINE HELPER
M.P. MADHYA KSHETRA VIDYUT VITRAN
COMPANY LTD.DISTRIBUTION CENTRE KHERA
GAHT RARAI UNDER DEPUTY GENERAL
MANAGER (O AND M) II DIVISION BAN GANGA
SHIVPURI (MADHYA PRADESH)
4. ROOP SINGH BHADORIA S/O LATE RAI SINGH
BHADORAI , AGED ABOUT 54 YEARS,
OCCUPATION: LINE HELPER M.P. MADHYA
KSHETRA VIDYUT VITRAN COMPANY
LTD.DISTRIBUTION CENTRE KHERA GAHT RARAI
UNDER DEPUTY GENERAL MANAGER (O AND M)
II DIVISION BAN GANGA SHIVPURI (MADHYA
PRADESH)
5. DASHRATH SINGH S/O JAGANNATH SINGH , AGED
ABOUT 56 YEARS, OCCUPATION: LINE HELPER
M.P. MADHYA KSHETRA VIDYUT VITRAN
COMPANY LTD.DISTRIBUTION CENTRE KHERA
GAHT RARAI UNDER DEPUTY GENERAL
MANAGER (O AND M) II DIVISION BAN GANGA
SHIVPURI (MADHYA PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH))))))))))))))))))
THROUGH ITS PRINCIPAL SECRETARY ENERGY
DEPARTMENT VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. THE STATE OF MADHYA PRADESH))))))))))))))))
MADHYA KSHETRA VIDYUT VITRAN CO. LTD.
NISHTHA PARISHAR GOVINDPURA (MADHYA
PRADESH)
3. THE STATE OF MADHYA PRADESH)))))))))))))))) M.P.
POWER MANAGEMENT COMPANY LIMITED
SHAKTI BHAWAN RAMPUR (MADHYA PRADESH)
4. CHIEF GENERAL MANAGER (HR AND A) MADHYA
KSHETRA VIDYUT VITRAN CO. LTD. NISHTHA
PARISHAR GOVINDPURA (MADHYA PRADESH)
5. CHIEF GENERAL MANAGER MADHYA KSHETRA
VIDYUT VITRAN CO. LTD. SHAKTI BHAWAN
RAMPUR (MADHYA PRADESH)
6. SUPERINTENDING ENGINEER / GENERAL
23
MANAGER (O AND M) MADHYA KSHETRA VIDYUT
VITRAN CO. LTD. M.P. MADHYA KSHETRA VIDYUT
VITRAN COMPANY LTD.DISTRIBUTION CENTRE
KHERA GAHT RARAI UNDER DEPUTY GENERAL
MANAGER (O AND M) II DIVISION BAN GANGA
SHIVPURI (MADHYA PRADESH)
7. EXECUTIVE ENGINEER / DEPUTY GENERAL
M ANAGER MADHYA KSHETRA VIDYUT VITRAN
CO. LTD. I DIVISION BAN GANGA SHIVPURI
(MADHYA PRADESH)
8. EXECUTIVE ENGINEER / DEPUTY GENERAL
M ANAGER MADHYA KSHETRA VIDYUT VITRAN
CO. LTD. M.P. MADHYA KSHETRA VIDYUT VITRAN
COMPANY (O AND M) II DIVISION BAN GANGA
SHIVPURI (MADHYA PRADESH)
9. EXECUTIVE ENGINEER / DEPUTY GENERAL
M ANAGER MADHYA KSHETRA VIDYUT VITRAN
CO. LTD. DIVISION PICHOR (MADHYA PRADESH)
10. COMMISSIONER (EMPLOYMENT PROVIDENT
FUNDS) GWALIOR SANJAY COMPLEX JANENDRA
GANJ GWALIOR (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI JITENDRA SHRIVASTAVA, PANEL LAWYER FOR STATE)
(BY SHRI VED PRAKASH TIWARI, RESPONDENT NOS.2, 4, 5, 6, 7, 8
AND 9)
(BY SHRI JAI KUMAR PILLAI, RESPONDENT NO.10)
WRIT PETITION No. 14265 of 2019
Between:-
DINESH PRASAD TIWARI S/O SHRI RAM AUATAR
TIWARI , AGED ABOUT 58 YEARS, OCCUPATION:
HELPER M.P. POURVA KASHETRA VIDYUT
VITRAN CO. LTD DIVISION NEHRU NAGAR REWA
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH)))))))))))))))) M.P.
PURVA KASHETRA VIDYUT VITRAN CO. LTD
SHAKTI BHAWAN RAMPUR JABALPUR (MADHYA
PRADESH)
2. CHIEF GENERAL MANAGER (H.R. AND A)
M.P.POORVA KSHETRA VIDYUT VITRAN CO. LTD.
BLOCK NO.7, SHAKTI BHAWAN, RAMPUR
JABALPUR (MADHYA PRADESH)
3. CHIEF ENGINEER (REWA REGION) POORVA
KSHETRA VIDYUT VITRAN CO. LTD. ARJUN
NAGAR, REWA (MADHYA PRADESH)
4. EXECUTIVE ENGINEER POORVA KSHETRA
24
VIDYUT VITRAN CO. LTD. (O AND M) EAST
DIVISION NEHRU NAGAR REWA (MADHYA
PRADESH)
5. COMMISSIONER EMPLOYEE PROVIDENT FUND
SCHEME NO. 5 VIJAY NAGAR JABALPUR
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI AMALPUSHP SHROTI, RESPONDENT NOS.1 TO 4)
(BY SHRI JAI KUMAR PILLAI, RESPONDENT NO.5)
WRIT PETITION No. 15101 of 2019
Between:-
1. PUSPENDRA SINGH CHANDEL S/O LATE SHRI
ABDHENDRA BHAN SINGH , AGED ABOUT 56
YEARS, OCCUPATION: OFFICE ASSISTANT GRADE
III M.P. PURVA KSHETRA VIDYUT VITRAN
COMPANY LTD. IN THE OFFICE OF JUNIOR
ENGINEER DISTRIBUTION CENTRE BELA UNDER
EXECUTIVE ENGINEER O AND M DIVISION
AMARPANTA DISTT. SATNA (MADHYA PRADESH)
2. RAM KUMAR VERMA S/O SHRI RAM PRATAP
VERMA , AGED ABOUT 53 YEARS, OCCUPATION:
ASSISTANT LINEMAN MP PURVA KSHETRA
VIDYUT VITRAN COMPANY LTD IN THE OFFICE
OF JUNIOR ENGINEER DISTRIBUTION CENTER
BELA UNDER EXECUTIVE ENGINEER (O AND M)
DIVISION AMARPATAN DISTT SATNA (MADHYA
PRADESH)
3. RAM KRISHN PANDEY S/O SHRI GOKUL PRASAD
PANDEY , AGED ABOUT 53 YEARS, OCCUPATION:
ASSISTANT LINEMAN MP PURVA KSHETRA
VIDYUT VITRAN COMPANY LTD IN THE OFFICE
OF JUNIOR ENGINEER DISTRUBUTION CENTRE
BELA UNDER EXECUTIVE ENGINEER (O AND M )
DIVISION AMARPATAN DISTT SATNA (MADHYA
PRADESH)
4. MOTI LAL YADAV S/O LATE SHRI SHAMBHU
PRASAD , AGED ABOUT 53 YEARS, OCCUPATION:
ASSISTANT LINEMAN MP PURVA KSHETRA
VITRAN CO LTD IN THE OFFICE OF JUNIOR
ENGINEER DISTRUBUTION CENTER BELA UNDER
EXECUTIVE ENGINEER (O AND M )DIVISION
AMARPATAN DISTT SATNA (MADHYA PRADESH)
5. AJAY SINGH BAGHEL S/O LATE SHRI SHIVMURTI
SINGH , AGED ABOUT 55 YEARS, OCCUPATION:
HELPER MP PURVA KSHETRA VIDYUT VITRAN
COMPANY LTD IN THE OFFICE OF JUNIOR
ENGINEER DISTRUBUTION CENTER BELA UNDER
EXECUTIVE ENGINEER (O AND M) DIVISION
AMARPATAN DISTT SATNA (MADHYA PRADESH)
6. GOVIND PRASAD CHARMKAR S/O LATE SHRI
MATHURA PRASAD , AGED ABOUT 51 YEARS,
OCCUPATION: HELPER MP PURVA KSHETRA
VIDYUT VITRAN COMPANY LTD IN THE OFFICE
OF JUNIOR ENGINEER DISTRIBUTION CENTER
25
BELA UNDER EXECUTIVE ENGINEER (O AND M)
DIVISION AMARPATAN DISTT SATNA (MADHYA
PRADESH)
7. RAJ BAHADUR SINGH S/O LATE SHRI VEER BHAN
SINGH , AGED ABOUT 52 YEARS, OCCUPATION:
HELPER MP PURVA KSHETRA VIDYUT VITRAN
COMPANY LTD IN THE OFFICE OF JUNIOR
ENGINEER DISTRIVBUTION CENTRE BELA (O
AND M) DIVISION AMARPATAN DISTT SATNA
(MADHYA PRADESH)
8. RAM KISHORE VERMA S/O SHRI RAM VISHAL
VERMA , AGED ABOUT 57 YEARS, OCCUPATION:
HELPER MP PURVA KSHETRA VIDYUT VITRAN
COMPANY LTD IN THE OFFICE OF JUNIOR
ENGINEER DISTRIBUTION CENTRE BELA UNDER
EXECUTIVE ENGINEER (O AND M) DIVISION
AMARPATAN DISTT SATNA (MADHYA PRADESH)
9. RAMESH KUMAR DWIVEDI S/O SHRI HANUMAN
PRASAD , AGED ABOUT 56 YEARS, OCCUPATION:
HELPER MP PURVA KSHETRA VIDYUT VITRAN CO
LTD IN THE OFFICE OF JUNIOR ENGINEER
DISTRIBUTION CENTRE BELA UNDER EXECUTIVE
ENGINEER (O AND M) DIVISION AMARPATAN
DISTT SATNA (MADHYA PRADESH)
10. MANOJ KUMAR DWIVEDI S/O SHRI BHAGWAN
DEEN , AGED ABOUT 49 YEARS, OCCUPATION:
HELPER MP PURVA KSHETRA VIDYUT VITRAN
COMPANY LTD IN THE OFFICE OF JUNIOR
ENGINEER DISTRUBUTION CENTRE BELA UNDER
EXECUTIVE ENGINEER (O AND M) DIVISION
AMARPATAN DISTT SATNA (MADHYA PRADESH)
11. RAMVISHWAS PATEL S/O LATE SHRI GANGADEEN
PATEL , AGED ABOUT 58 YEARS, OCCUPATION:
SECURITY GUARD M P PURVA KSHETRA VIDYUT
VITRAN COMPANY LTD IN THE OFFICE OF
JUNIOR ENGINEER DISTRIBUTION CENTRE BELA
UNDER EXECUTIVE ENGINEER (O AND M)
DIVISION AMARPATAN DISTT SATNA (MADHYA
PRADESH)
12. SMT LAXMI SODHIYA W/O LATE SHRI RAMESH
KUMAR SODHIYA , AGED ABOUT 52 YEARS,
OCCUPATION: PEON M P PURVA KSHETRA
VIDYUT VITRAN COMPANY LTD IN THE OFFICE
OF JUNIOR ENGINEER DISTRIBUTION CENTRE
BELA UNDER EXECUTIVE ENGINEER (O AND M)
DIVISION AMARPATAN DISTT SATNA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH)))))))))))))))) M.P.
PURVE KSHETRA VIDYUT VITRAN COMPANY
SHAKTI BHAWAN JABALPUR (MADHYA PRADESH)
26
2. EXECUTIVE ENGINEER MP POORVA KSHETRA
VIDYUT VITRAN CO LTD DISTT SATNA (MADHYA
PRADESH)
3. CHIEF GENERAL MANAGER MP POORVA
KSHETRA VIDYUT VITRAN CO LTD BLOCK NO 7
SHAKTI BHAWAN RAMPUR JABALPUR (MADHYA
PRADESH)
4. THE STATE OF MADHYA PRADESH)))))))))))))))) MP
POWER MANAGEMENT CO SHAKTI BHAWAN
RAMPUR JABALPUR (MADHYA PRADESH)
5. COMMISSIONER EMPLOYEES PROVIDENT FUND
DISTT JABALPUR (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI AMALPUSHP SHROTI, RESPONDENT NOS.1 TO 3)
(BY SHRI JAI KUMAR PILLAI, RESPONDENT NO.5)
WRIT PETITION No. 15103 of 2019
Between:-
1. RAM UJAGAR SHARMA S/O LATE SHRI RAM
SWAROOP SHARMA , AGED ABOUT 54 YEARS,
OCCUPATION: HELPER M.P. PURVA KESHTRA
VIDYUT VITRAN CO.LTD. IN THE OFFICE OF
EXECUTIVE ENGINEER O AND M EAST DIVISION
NEHRU NAGAR REWA (MADHYA PRADESH)
2. SHARANGDHAR SONDHIYA S/O LATE SHRI
SAHADEV SONDHIYA , AGED ABOUT 55 YEARS,
OCCUPATION: HELPER EXECUTIVE ENGINEER (O
AND M) EAST DIVISION NEHR NAGAR REWA
(MADHYA PRADESH)
3. RAM KALESH PATEL S/O SHRI RAM SAJEEVAN
PTEL , AGED ABOUT 52 YEARS, OCCUPATION:
HELPER EXECUTIVE ENGINEER (O AND M) EAST
DIVISION NEHR NAGAR REWA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH)))))))))))))))) M.P.
PURVA KESHTRA VIDYUT VITRAN CO.LTD.
SHAKTI BHAWAN RAMPUR JABALPUR (MP)
(MADHYA PRADESH)
2. CHIEF GENERAL MANAGER (H. R. AND A) M. P.
PURVA KASHETR VIDYUT VITRAN CO. LTD.
BLOCK NO. 7 SHAKTI BHAWAN RAMPUR
JABALPUR (MADHYA PRADESH)
3. CHIEF ENGINEER REWA REGION ) M.P. PURVA
KASHETRA VIDYUT VITRAN CO. ARJUN NAGAR
REWA (MADHYA PRADESH)
27
4. EXECUTIVE ENGINEER M.P. PURVA KASHETRA
VIDYUT VITRAN CO. (O AND M) EAST DIVISION
NEHRU NAGAR REWA (MADHYA PRADESH)
5. COM M ISSIONER EMPLOYEE PROVIDENT FUND
SCHEME NO. 5 VIJAY NAGAR JABALPUR
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI AMALPUSHP SHROTI, RESPONDENT NOS.1 TO 4)
(BY SHRI JAI KUMAR PILLAI, RESPONDENT NO.5)
WRIT PETITION No. 16895 of 2019
Between:-
SHEETLA PRASAD KUSHWAHA S/O LATE SHRI
KAMTA PRASAD KUSHWAHA , AGED ABOUT 58
YE A R S , OCCUPATION: ASSTT. LINEMAN M.P.
PURVA KASHETRA VIDYUT VITRAN CO. LTD.
DISTRIBUTION CENTRE BAGHWAR UNDER
EXECUTIVE ENGINEER DIVISION SIDHI (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH)))))))))))))))) THE
STATE OF MADHYA PRADESH)))))))))))))))) SHAKTI
BHAWAN (MADHYA PRADESH)
2. CHIEF GENERAL MANAGER (HR AND A) POORVA
KSHETRA VIDYUT VITRAN CO. LTD. BLOCK NO. 7
SHAKTI BHAWAN RAMPUR (MADHYA PRADESH)
3. CHIEF ENGINEER (REWA REGION) POORVA
KSHETRA VIDYUT VITRAN CO. LTD. ARJUN
NAGAR REWA (MADHYA PRADESH)
4. EXECUTIVE ENGINEER POORVA KSHETRA
VIDYUT VITRAN CO. LTD. DIVISION SIDHI SIDHI
(MADHYA PRADESH)
5. COM M ISSIONER EMPLOYEE PROVIDENT FUND
SCHEME NO. 5 VIJAY NAGAR (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI AMALPUSHP SHROTI, RESPONDENT NOS.2, 3 AND 4)
BY SHRI JAI KUMAR PILLAI, RESPONDENT NO.5)
WRIT PETITION No. 17011 of 2019
Between:-
SUDHAR SINGH DOHARE S/O LATE SHRI
JAISERAM DOHARE , AGED ABOUT 49 YEARS,
OCCUPATION: O.A. GR. II, M.P. MADHYA
KASHETRA VIDYUT VITRAN CO.LTD. IN THE
OFFICE OF EXECUTIVE ENGINEER / DEPUTY
GENERAL MANAGER (O AND M) DIV. LAHAR
28
DISTT. BHIND (MADHYA PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH))))))))))))))))))
THR ITS PRINCIPAL SECRETARY ENERGY DEPT.
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. THE STATE OF MADHYA PRADESH))))))))))))))))
MADHYA KSHETRA VIDYUT VITRAN CO. LTD.
NISHTHA PARISHAR GOVINDPURA, BHOPAL (M.P.)
(MADHYA PRADESH)
3. THE STATE OF MADHYA PRADESH)))))))))))))))) M.P.
POWER MANAGEMENT COMPANY LIMITED
SHAKTI BHAWAN RAMPUR JABALPUR (MADHYA
PRADESH)
4. CHIEF GENERAL MANAGER (H.R AND A) MADHYA
KSHETRA VIDYUT VITRAN CO. LTD. NISHTHA
PARISAR GOVINDPURA BHOPAL (MADHYA
PRADESH)
5. CHIEF GENERAL MANAGER (HR AND A) M.P.
POWER MANAGEMENT COMPANY LIMITED
SHAKTI BHAWAN, RAMPUR JABALPUR (MADHYA
PRADESH)
6. SUPREINTENDENT ENGINEER/GENERAL
MANAGER MADHYA KSHETRA VIDYUT VITRAN
CO. LTD. O AND M CIRCLE WATER BAKHS BHIND
(MADHYA PRADESH)
7. EXECUTIVE ENGINEER/DEPUTY GENERAL
MANAGER MADHYA KSHETRA VIDYUT VITRAN
CO. LTD. O AND M DIVISON LAHAR (MADHYA
PRADESH)
8. COMMISSIONER EMPLOYEE PROVIDENT FUND
SANJAY COMPLEX JANENDRA GANJ GWALIOR
DISTT GWALIOR (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI JITENDRA SHRIVASTAVA, PANEL LAWYER FOR STATE)
(BY SHRI VED PRAKASH TIWARI, RESPONDENT NOS.2, 4, 6 AND 7)
(BY SHRI JAI KUMAR PILLAI, RESPONDENT NO.8)
WRIT PETITION No. 17865 of 2019
Between:-
1. NARAYAN SINGH PARIHAR S/O SHRI BALWAN
SINGH , AGED ABOUT 47 YEARS, OCCUPATION:
HELPER M.P.MADHYA KSHETRA VIDYUT VITRAN
CO.LTD. DIVISON GOHAD, DIST. BHIND (M.P.)
(MADHYA PRADESH)
2. RAM HET SINGH RAJPOOT S/O PATI RAM SINGH ,
AGED ABOUT 54 YEARS, OCCUPATION: JUNIOR
29
ENGINEER M.P. MADHYA KSHETRA VIDYUT
VITRAN COMPANY DISTRIBUTION CENTRE MOH
UNDER EXECUTIVE ENGINEER / DEPUTY
GENERAL MAANGER DIVISION GOHAD (MADHYA
PRADESH)
3. PREM SINGH KHANGAR S/O MAHENDRA SINGH ,
AGED ABOUT 48 YEARS, OCCUPATION: HELPER
M.P. MADHYA KSHETRA VIDYUT VITRAN CO LTD.
DISTRIBUTION CENTREROAD UNDER EXECUTIVE
ENGINEER / DEPUTY GENERAL MANAGER
DIVISION LAHAR (MADHYA PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH))))))))))))))))))
THR. ITS PRINCIPAL SECRETARY ENERGY DEPTT.
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. THE STATE OF MADHYA PRADESH))))))))))))))))
MADHYA KSHETRA VIDYUT VITRAN CO. LTD.
NISHTHA PARISHAR GOVINDPURA (MADHYA
PRADESH)
3. THE STATE OF MADHYA PRADESH)))))))))))))))) M.P.
POWER MANAGEMENT COMPANY LIMITED
SHAKTI BHAWAN RAMPUR JABALPUR (MADHYA
PRADESH)
4. CHIEF GENERAL MANAGER MADHYA KSHETRA
VIDYUT VITRAN CO. LTD. NISHTHA PARISHAR
GOVINDPURA (MADHYA PRADESH)
5. CHIEF GENERAL MANAGER M.P. POWER
MANAGEMENT COMPANY LIMITED SHAKTI
BHAWAN RAMPUR JABALPUR (MADHYA
PRADESH)
6. SUPERINTENDING ENGINEER / GENERAL
M ANAGER MADHYA KSHETRA VIDYUT VITRAN
CO. LTD. WATER BAX BHIND (MADHYA PRADESH)
7. EXECUTIVE ENGINEER / DEPUTY GENERAL
M ANAGER MADHYA KSHETRA VIDYUT VITRAN
CO. LTD. DIVISION GOHAD BHIND (MADHYA
PRADESH)
8. EXECUTIVE ENGINEER/ DEPUTY GENERAL
M ANAGER MADHYA KSHETRA VIDYUT VITRAN
CO. LTD. DIVISION LAHAR BHIND (MADHYA
PRADESH)
9. COMMISSIONER EMPLOYEES PROVIDENT FUND
SANJAY COMPLEX JANENDRAGANJ GWLAIOR
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI JITENDRA SHRIVASTAVA, PANEL LAWYER FOR STATE)
(BY SHRI VED PRAKASH TIWARI, RESPONDENT NOS.2, 4, 6 AND 7)
30
(BY SHRI JAI KUMAR PILLAI, RESPONDENT NO.9)
WRIT PETITION No. 18156 of 2019
Between:-
RAM NIWAS KUSHWAHA S/O LT. SHRI RAM
SUMRAN , AGED ABOUT 53 YEARS, OCCUPATION:
LINE HELPER M.P. PURVA KSHETRA VIDYUT
VITRAN COMPANY LTD. DISTRIBUTION CETRE
HINOTA UNDER EXECUTIVE ENGINEER O AND M
EAST DIVISION NEHRU NAGAR REWA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH))))))))))))))))))
TGHR. ITS PRINCIPAL SECRETARY ENERGY
DEPARTMENT VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)
2. THE STATE OF MADHYA PRADESH))))))))))))))))
POORVA KSHETRA VIDYUT VITRAN CO. LTD.
SHAKTI BHAWAN, RAMPUR JABALPUR (MADHYA
PRADESH)
3. THE STATE OF MADHYA PRADESH)))))))))))))))) M.P.
POWER MANAGEMENT COMPANY LIMITED
SHAKTI BHAWAN, RAMPUR JABALPUR (MADHYA
PRADESH)
4. CHIEF GENERAL MANAGER (H.R AND A) POORVA
KSHETRA VIDYUT VITRAN CO. LTD. SHAKTI
BHAWAN, RAMPUR JABALPUR (MADHYA
PRADESH)
5. CHIEF GENERAL MANAGER (HR AND A) M.P.
POWER MANAGEMENT COMPANY LIMITED
SHAKTI BHAWAN, RAMPUR JABALPUR (MADHYA
PRADESH)
6. SUPREINTENDENT ENGINEER POORVA KSHETRA
VIDYUT VITRAN CO. LTD. O AND M CIRLCE OLD
GALLA MANDI REWA (MADHYA PRADESH)
7. EXECUTIVE ENGINEER POORVA KSHETRA
VIDYUT VITRAN CO. LTD. O AND M EAST
DIVISOIN NEHRU NAGAR REWA (MADHYA
PRADESH)
8. COMMISSIONER EMPLOYEES PROVIDENT FUNDS
SCHEME NO. 5 VIJAY NAGAR JABALPUR
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI JITENDRA SHRIVASTAVA, PANEL LAWYER FOR STATE)
(BY SHRI JAI KUMAR PILLAI, RESPONDENT NO.8)
WRIT PETITION No. 5347 of 2021
31
Between:-
SMT. WILANGNEE RAZ W/O LATE SHRI MAIKAL
RAZ , AGED ABOUT 60 YEARS, OCCUPATION:
HOUSE WIFE R/O NEAR AGRWAL GODAM
KAMATH MULTAI DISTT.BETUL M.P (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH))))))))))))))))))
THR ITS PRINCIPAL SECRETARY ENERY DEPTT,
VALLABH BHAWAN BHOPAL M.P DISTT. (MADHYA
PRADESH)
2. THE STATE OF MADHYA PRADESH))))))))))))))))
MADHYA KSHETRA VIDYUT VITRAN CO. LTD.
NISTHA PARISAR GOVINDPURA BHOPAL (M.P.)
(MADHYA PRADESH)
3. THE STATE OF MADHYA PRADESH)))))))))))))))) M.P.
POWER MANAGEMENT COMPANY LIMITED
SHAKTI BHAWAN RAMPUR JABALPUR MP
(MADHYA PRADESH)
4. CHIEF GENERAL MANAGER MADHYA KSHETRA
VIDYUT VITRAN CO. LTD. NISTHA PARISAR
GOVINDPURA BHOPAL (M.P.) (MADHYA PRADESH)
5. GENERAL MANAGER MADHYA KSHETRA VIDYUT
VITRAN CO. LTD. NISTHA PARISAR GOVINDPURA
BHOPAL (M.P.) (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI JITENDRA SHRIVASTAVA, PANEL LAWYER FOR STATE)
(BY SHRI VED PRAKASH TIWARI, RESPONDENT NOS.2, 4 AND 5)
WRIT PETITION No. 5688 of 2021
Between:-
1. CHUNNI LAL BOBADE S/O SHRI REVARAM
BOBADE , AGED ABOUT 60 YEARS, OCCUPATION:
O.A. GRADE III M.P. MADHYA KSHETRA VIDYUT
VITRAN CO. IN THE OFFICE OF DEPUTY GENERAL
MANAGER (OANDM) DIVISION MULTAI DIST.
BETUL MP (MADHYA PRADESH)
2. SUNIL KUMAR GULHANE S/O SHRI NARAYAN RAO
GULHANE , AGED ABOUT 56 YEARS, OCCUPATION:
PEON M.P. MADHYA KSHETRA VIDYUT VITRAN
CO. IN THE OFFICER OF DEPUTY GENERAL
MANAGER DIVISION MULTAI, DISTT. BETUL
(MADHYA PRADESH)
3. SUDHAKAR NIMJE S/O SHRI JAGANNATH NIMJE ,
AGED ABOUT 47 YEARS, OCCUPATION: O.A.
GRADE III M.P. MADHYA KSHETRA VIDYUT
VITRAN CO. IN THE OFFICER OF DEPUTY
GENERAL MANAGER DIVISION MULTAI, DISTT.
32
BETUL (MADHYA PRADESH)
4. SURESH CHANDRA DESHMUKH S/O SHRI
CHAMPALAL DESHMUKH , AGED ABOUT 60
YEAR S, OCCUPATION: JUNIOR ENGINEER M.P.
MADHYA KSHETRA VIDYUT VITRAN CO. IN THE
OFFICER OF DEPUTY GENERAL MANAGER
DIVISION MULTAI, DISTT. BETUL (MADHYA
PRADESH)
5. RAMCHARAN PAWAR S/O SHRI NARAYAN PAWAN
, AGED ABOUT 59 YEARS, OCCUPATION:
ASSISTANT LINEMAN M.P. MADHYA KSHETRA
VIDYUT VITRAN CO. IN THE OFFICER OF DEPUTY
GENERAL MANAGER DIVISION MULTAI, DISTT.
BETUL (MADHYA PRADESH)
6. PAWAN KUMAR PAWAR S/O SHRI BALIRAM
PAWAR , AGED ABOUT 59 YEARS, OCCUPATION:
ASSISTANT LINEMAN M.P. MADHYA KSHETRA
VIDYUT VITRAN CO. IN THE OFFICER OF DEPUTY
GENERAL MANAGER DIVISION MULTAI, DISTT.
BETUL (MADHYA PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH))))))))))))))))))
THR. ITS PRINCIPAL SECRETARY ENERGY DEPT.
VALLABH BHAWAN BHOPAL (M.P.) (MADHYA
PRADESH)
2. MANAGIND DIRECTOR M.P. MADHYA KSHETRA
VIDYUT VITRAN CO. NISTHA PARISHAR,
GOVINDPURA, BHOPAL (MADHYA PRADESH)
3. THE STATE OF MADHYA PRADESH)))))))))))))))) M.P.
POWER MANAGMENT CO. SHAKTI BHAWAN
RAMPUR, JABALPUR (MADHYA PRADESH)
4. CHIEF GENERAL MANAGER M.P. MADHYA
KSHETRA VIDYUT VITRAN CO. CIRCLE LINK
ROAD, BETUL , DISTT. BETUL (MADHYA
PRADESH)
5. GENERAL MANAGER M.P. MADHYA KSHETRA
VIDYUT VITRAN CO. DIVISION MULTAI, DISTT.
BETUL (MADHYA PRADESH)
6. DEPUTY GENERAL MANAGER M.P. MADHYA
KSHETRA VIDYUT VITRAN CO. DIVISION MULTAI,
DISTT. BETUL (MADHYA PRADESH)
7. COMMISSIONER EMPLOYEES PROVIDENT FUND
SUB DIVISIONAL OFFICE, 59 ARERA HILLS
BHOPAL, DISTT. BHOPAL (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI JITENDRA SHRIVASTAVA, PANEL LAWYER FOR STATE)
(BY SHRI VED PRAKASH TIWARI, RESPONDENT NOS.2, 4, 5 AND 6)
33
(BY SHRI JAI KUMAR PILLAI, RESPONDENT NO.7)
WRIT PETITION No. 8090 of 2021
Between:-
1. FAGU ADBHUTE S/O SHRI AMARCHAND ADBHUTE
, AGED ABOUT 62 YEARS, OCCUPATION: RETIRED
ASSISTANT LINEMAN M.P. MADHYA KSHETRA
VIDYUT VITRAN CO. FROM THE OFFICE OF
DEPUTY GENERAL MANAGER O AND M
DIVISIONJ MULTAI VILLAGE SIRSAWADI DISTT.
BETUL (MADHYA PRADESH)
2. RAM RAO NADEKAR S/O SHRI LAXMAN
NADEKAR , AGED ABOUT 61 YEARS, OCCUPATION:
LINE HELPER M.P. MADHYA KSEHTRA VIDYUT
VITRAN CO. IN THE OFFICE OF DEPUTY GENERAL
MANAGER (O AND M) DIVISION MULTAIM DISTT.
BETUL (MADHYA PRADESH)
3. PANJAB RAO ALONE S/O SHRI MANIK RAO
ALONE , AGED ABOUT 60 YEARS, OCCUPATION:
LINE HELPER M.P. MADHYA KSHETRA VIDYUT
VITRAN CO. IN THE OFFICER OF DEPUTY
GENERAL MANAGER DIVISION MULTAI, DISTT.
BETUL (MADHYA PRADESH)
4. GOVIND RAO POHANKAR S/O SHRI GOMA JI
POHANKAR , AGED ABOUT 56 YEARS,
OCCUPATION: LINE HELPER M.P. MADHYA
KSHETRA VIDYUT VITRAN CO. IN THE OFFICER
OF DEPUTY GENERAL MANAGER DIVISION
MULTAI, DISTT. BETUL (MADHYA PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH))))))))))))))))))
THR. ITS PRINCIPAL SECRETARY ENERGY
DEPARTMENT VALLABH BHAWAN BHOPAL (M.P.)
(MADHYA PRADESH)
2. M.P. MADHYA KSHETRA VIDYUT VITRAN CO.
THROUGH THE STATE OF MADHYA
PR AD ES H)))))))))))))))) NISHAD PARISHAR,
GOVINDPURA BHOPAL (MADHYA PRADESH)
3. M.P. POWER MANAGEMENT CO. THROUGH THE
STATE OF MADHYA PRADESH)))))))))))))))) SHAKTI
BHAWAN RAMPUR, JABALPUR (MADHYA
PRADESH)
4. M.P. MADHYA KSHETRA VIDYUT VITRAN CO.
THROUGH CHIEF GENERAL MANAGER NISHAD
PARISHAR GOVINDPURA, BHOPAL (MADHYA
PRADESH)
5. M.P. MADHYA KSHETRA VIDYUT VITRAN CO.
THROUGH GENERAL MANAGER CIRCLE LINK
ROAD BETUL DISTT. BETUL (MADHYA PRADESH)
34
6. M.P. MADHYA KSHETRA VIDYUT VITRAN CO.
THROUGH GENERAL MANAGER DIVISION
MULTAI, DISTT. BETUL (MADHYA PRADESH)
7. EMPLOYEES PROVIDENT FUND THROUGH
COM M ISSIONER SUB DIVISIONAL OFFICE, 59
ARERA HILLS BHOPAL, DISTT. BHOPAL (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI JITENDRA SHRIVASTAVA, PANEL LAWYER FOR STATE)
(BY SHRI VED PRAKASH TIWARI, RESPONDENT NOS.2, 4, 5 AND 6)
(BY SHRI JAI KUMAR PILLAI, RESPONDENT NO.7)
WRIT PETITION No. 9015 of 2021
Between:-
VYAS MUNI DWIVEDI S/O SHRI ROSHAN LAL
DWIVEDI , AGED ABOUT 58 YEARS, OCCUPATION:
JUNIOR ENGINEER DISTRIBUTION CENTER
UMARIYA (TOWN) UNDER EXECUTIVE ENGINEER
M.P. PURVA KSHETRA VIDYUT VITRAM COM.
LTD. (OANDM) DIVISION JAI STAMBH CHAUK
UMARIYA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH))))))))))))))))))
THRO. ITS PRINCIPAL SECRETARY ENERGY
DEPARTMENT VALLABH BHAWAN BHOPAL (M.P.)
(MADHYA PRADESH)
2. M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY
THRO. ITS MANAING DIRECTOR SHAKTI
BHAWAN RAMPUR JABALPUR MP (MADHYA
PRADESH)
3. M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY
L T D . THRO. ITS CHIEF GENERAL MANAGER
(H.R.A) BLCOK NO. 7 SHAKTI BHAWAN RAMPUR
JABALPUR (MADHYA PRADESH)
4. M.P. PURVA KSHETRA VIDYUT VITRAN COMAPNY
LTD . THRO. ITS CHIEF ENGINEER AREA STORE
SHADOL DISTT. SHADOL (MADHYA PRADESH)
5. M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY
LTD. THRO. ITS EXECUTIVE ENGINEER (O AND M )
DIVISION JAI STAMBH CHAUK UMARIYA DISTT.
UMARIYA (MADHYA PRADESH)
6. M.P. POWER MANAGEMENT CO. LTD. THRO. ITS
THE STATE OF MADHYA PRADESH))))))))))))))))
SHAKTI BHAWAN RAMPUR JABALPUR (MADHYA
PRADESH)
7. EMPLOYEES PROVIDENT FUND SCHEME THRO.
35
ITS COMMISSIONER NO. 5 VIJAY NAGAR
JABALPUR (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI JITENDRA SHRIVASTAVA, PANEL LAWYER FOR STATE)
(BY SHRI VED PRAKASH TIWARI, RESPONDENT NOS.2, 3, 4 AND 5)
(BY SHRI JAI KUMAR PILLAI, RESPONDENT NO.7)
WRIT PETITION No. 15453 of 2021
Between:-
AMARLAL JHADE S/O SHRI DASHRATH JHADE ,
AGED ABOUT 63 YEARS, OCCUPATION: RETD.
ASST. MANAGER/KSHETRA VIDYUT VITRAN CO.
FROM THE OFFICE OF DEPUTY GENERAL
MANAGER (OANDM) DIVISION ITARSI DIST.
HOSHANGABAD MP SHIVAJI NAGAR BATUL
ROAD MULTAI DIST. BETUL MP (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH))))))))))))))))))
THR. ITS PRINCIPAL SECRETARY ENERGY DEPT.
VALLABH BHAWAN BHOPAL M.P DISTT. (MADHYA
PRADESH)
2. M.P. MADHYA KSHETRA VIDYUT VITRAN CO.
THROUGH MANANGING DIRECTOR NISTH
PARISHAR GOVINDPURA, BHOPAL (MADHYA
PRADESH)
3. M.P. POWER MANAGEMENT CO. THROUGH THE
STATE OF MADHYA PRADESH)))))))))))))))) SHAKTI
BHAWAN RAMPUR, JABALPUR (MADHYA
PRADESH)
4. M.P. MADHYA KSHETRA VIDYUT VITRAN CO.
THROUGH CHIEF GENERAL MANAGER (BHOPAL
R EG I O N ) NISTHA PARISHAR GOVIND PURA,
BHOPAL (MADHYA PRADESH)
5. M.P. MADHYA KSHETRA VIDYUT VITRAN CO. (O
AND M) CIRCLE HOSHANGABAD DISTT.
HOSHANGABAD (MADHYA PRADESH)
6. M.P. MADHYA KSHETRA VIDYUT VITRAN CO. (O
AND M) THROUGH DEPUTY GENERAL MANAGER
DIVISION ITARSI, DISTT. HOSHANGABAD
(MADHYA PRADESH)
7. EMPLIOYEES PROVIDENT FUND THROUGH
COM M ISSIONER SUB DIVISIONAL OFFICE, 59
ARERA HILLS, BHOPAL, DISTT. BHOPAL (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI JITENDRA SHRIVASTAVA, PANEL LAWYER FOR STATE)
36
(BY SHRI VED PRAKASH TIWARI, RESPONDENT NOS.2, 4, 5 AND 6)
(BY SHRI JAI KUMAR PILLAI, RESPONDENT NO.7)
WRIT PETITION No. 22182 of 2021
Between:-
BAL MUKUND SHARMA S/O LATE SHRI RAMROOP
SHARMA , AGED ABOUT 61 YEARS, OCCUPATION:
OFFICE ASSISTANT GRADE II M.P. PURVA
KSHETRA VIDYUT VITRAN COMPANY LTD. IN THE
OFFICE OF JUNIOR ENGINEER DISTRIBUTION
CENTER CHURAHTA UNDER EXECUTIVE
ENGINEER WEST DIVISION NEHRU NAGAR REWA
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI AJEET KUMAR SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH))))))))))))))))))
THROUGH ITS PRINCIPAL SECRETARY ENERGY
DEPARTMENT VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. THE STATE OF MADHYA PRADESH))))))))))))))))
POORVA KSHETRA VIDYUT VITRAN CO. LTD.
SHAKTI BHAWAN RAMPUR DISTT.JABALPUR
(MADHYA PRADESH)
3. CHIEF GENERAL MANAGER ( H.R.A. POORVA
KSHETRA VIDYUT VITRAN CO. LTD. BLOCK NO.7,
SHAKTI BHAWAN, RAMPUR JABALPUR M.P.
(MADHYA PRADESH)
4. CHIEF ENGINEER (REWA RESION) POORVA
KSHETRA VIDYUT VITRAN CO. LTD. BESIDE 132
K.V. SUB STATION GODHAR REWA (MADHYA
PRADESH)
5. EXECUTIVE ENGINEER POORVA KSHETRA
VIDYUT VITRAN CO. LTD. (OAND M) WEST
DIVISION NEHRU NAGAR REWA (MADHYA
PRADESH)
6. C O M M I S S I O N E R E M P L O Y E E S EMPLOYEES
PROVIDENT FUND ORGANISATION SECHEME
NO.5 VIJAY NAGAR JABALPUR (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI JITENDRA SHRIVASTAVA, PANEL LAWYER FOR STATE)
(BY SHRI AMALPUSHP SHROTI, RESPONDENT NOS.2, 3, 4 AND 5)
(BY SHRI JAI KUMAR PILLAI, RESPONDENT NO.6)
These writ petitions are taken up for hearing and the court has passed the
following:
ORDER
These bunch of petitions have been filed, claiming direction to the 37 respondents to quash impugned order dated 15.12.2014 and to direct them to convert PPF account of the petitioners into GPF account and pay benefits of higher pay-scale to the petitioners by counting their previous services which were rendered by the petitioners in the society. Petitioners have also prayed for a direction to the authorities to give them benefit of revision of Pay Regulation, 2001 as well as benefit of 6th Pay Commission and 7th Pay Commission from due dates.
As far as first relief is concerned, it is admitted that this issue is no more res integra. It is covered by a decision of the Full Bench of this Court in the case of Managing Director M.P. Poorv Kshetra Vidyut Vitran Company Limited and Others Vs. Sita Ram Patel and others (2019) 4 MPLJ 367 wherein it is held as under:-
"In the light of the aforesaid facts and enunciation of law it is stated, at the cost of repetition, that the terms and conditions of an absorbed employee is governed by the terms and conditions of absorption under a statute/rules/regulations/circular. As per clause (5) of the terms and conditions of absorption, the pension/gratuity was payable to the employees absorbed in the Board as per rules/regulations of the society concerned and not of the Board. Further, the said condition stands approved and affirmed as per paras 4 and 17 of the judgment passed by the Apex Court in Panchraj Tiwari (supra) as well as the observations made in the case of Brijendra Singh Kushwaha (supra) and Uma Shankar Dwivedi (supra). In none of the cases it was decided that erstwhile employees of the society shall be entitled for pension as per rules/regulations of the Board. Thus the Division Bench of this Court in Bijali Karmchari Sangh case has not laid down the correct law and the respondents who are the employees of the erstwhile RECS shall be governed by the terms and conditions of the absorption which provide for payment of pension/gratuity as per rules and regulations of the society concerned and not of the Board and, therefore, they shall not be entitled to the benefit of pension at par with the employees of the Board."38
Thus, it is evident that in terms of the decision of the Full Bench, petitioners are not entitled to seek change of their employees provident fund into GPF and count for past services for the purposes of computation of pension and other benefits.
In addition, some of the petitioners have claimed benefit of time scale of pay by counting their past services but in view of the decision of the Full Bench in the case of Managing Director M.P. Poorv Kshetra Vidyut Vitran Company Limited and Others Vs. Sita Ram Patel and Others, the petitioners are not allowed to count their past services.
As far as petitioners' second relief for grant of benefit of revision of pay in terms of the 6th Pay Commission Recommendations and 7th Pay Commission Recommendations is concerned, that has been decided by a Coordinate Bench of this Court in W.P. No.14594/2014 Ram Sajeevan Tiwari Vs. State of M.P. and Others decided on 03.04.2019 wehrein it is observed thus:-
"In view of the foregoing analysis, these batch of petitions are disposed of with following directions:
(i) The petitioners may claim and shall be entitled to get the pay-scale prescribed in the Regulations of 2001 provided their cases are covered by Para 4 of the order passed by the Supreme Court in the case of Uma Shankar Dwivedi (supra). If their cases are covered, the petitioners may file applications claiming the said benefits and if they are similar qua the employees of Manawar Society and their cases are covered by Para 4 of the judgment of Uma Shankar Dwivedi (supra), it shall be the duty of the respondents to extend the similar benefit of pay- scale to the petitioners from due date.
(ii) The petitioners are entitled to get the benefit of 6th Pay Commission in terms of revised pay-scale. If the revised pay-scale has not been given to the petitioners as per the recommendation of 6th Pay Commission, it shall be the duty of the respondents to extend the same from due date with arrears.
(iii) The previous service rendered in the society shall not be 39 counted for the purpose of grant of higher pay scale/financial up- gradation.
(iv) The petitioners shall be entitled to get the benefit of pensionary scheme and other fringe benefits, which are applicable for the employees of M.P.S.E.B. as per the judgment of Indore Bench in W.A. No.334/2015 (M.P. State Electricity Board (now known as M.P. Paschim Kshetra Vidhyut Vitran Company Ltd. Indore) Vs. Bijali Karmchari Sangh).
(v) The petitioners shall get the benefits mentioned in Clause (4) of the order dated 15.12.2014 (Annexure-P/1) from the date of their absorption.
(vi) The entire exercise be completed within six months from the date of completion of formalities by the petitioners for grant of aforesaid benefits.
(vii) The petitioners are at liberty to file separate proceedings for other reliefs which have not been pressed and decided in the present petitions."
Since this issue is already settled by a Coordinate Bench of this Court, therefore, the second relief will be governed by the findings of Coordinate Bench as reproduced above.
In above terms, these writ petitions stand disposed of.
(VIVEK AGARWAL) JUDGE AT