Delhi High Court - Orders
Godaddy.Com Llc vs Colgate Palmolive Company And Ors on 23 April, 2024
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~13,14, 20 and 46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
(13)
+ FAO(OS) (COMM) 14/2024 CM APPL. 5483/2024
GODADDY.COM LLC ..... Appellant
Through: Mr.Darpan Wadhwa, Sr Advocate
with Mr.Mrinal Ojha, Mr.Debarshi
Datta, Ms.Tanya Chaudhary and
Mr.Samyak Bilala, Advocates.
versus
COLGATE PALMOLIVE COMPANY AND ORS ..... Respondents
Through: Mr.Prajjwal Kushwaha, Advocate for
R1.
Mr.Saif Khan, Mr.Achuthan
Sreekumar and Mr.Rohil Bansal,
Advocates.
(14)
+ FAO(OS) (COMM) 33/2024 CM APPL. 11711/2024
GODADDY.COM LLC ..... Appellant
Through: Mr.P.S.Bindra, Sr Advocate with
Mr.Raghu Tandon, Ms.Divya Bansal,
and Mr.Vaibhav Chauhan, Advocates.
versus
JOCKEY INTERNATIONAL INC & ORS. ..... Respondents
Through: Mr.Prajjwal Kushwaha, Advocate for
R1.
Mr.Neel Mason, Mr.Vihan Dang, Mr.
Ujjawal Bhargava, Advocates for R9.
Mr.Abdul Wahid, Mr.Sarfaraz Khan,
Advocates for R-10/UCO Bank.
Mr.Syed Shakeel Husain and
Mr.Faisal Khan, Advocates for R30.
(20)
+ RFA(OS)(COMM) 3/2024 CM APPL. 4887/2024
GODADDY.COM LLC ..... Appellant
Through: Mr.Darpan Wadhwa, Sr Advocate
with Mr.Mrinal Ojha, Mr.Debarshi
Datta, Ms.Tanya Chaudhary and
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/04/2024 at 21:16:02
Mr.Samyak Bilala, Advocates.
versus
SPORTA TECHNOLOGIES PVT.LTD. & ORS. ..... Respondents
Through: Mr.Prthvi Singh and Mr.R.K.Seth,
Advocates.
(46)
+ FAO(OS) (COMM) 279/2023 CM APPL. 66338-40/2023
GODADDY COM LLC ..... Appellant
Through: Mr.Darpan Wadhwa, Sr Advocate
with Mr.Mrinal Ojha, Mr.Debarshi
Datta, Ms.Tanya Chaudhary and
Mr.Samyak Bilala, Advocates.
versus
JOCKEY INTERNATIONAL INC AND ORS ..... Respondents
Through: Mr.Prajjwal Kushwaha, Advocate for
R1.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 23.04.2024
List on 21.08.2024.
VIBHU BAKHRU, J
TARA VITASTA GANJU, J
APRIL 23, 2024
M
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/04/2024 at 21:16:02