Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 224 in Goa Prisons Rules, 2006 224. Employment of prisoners under solitary confinement. - A prisoner sentenced to solitary confinement by a criminal court shall be employed on suitable work and regulated task shall be extracted from him.
