Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(1)(aa) in Gujarat Minor Mineral Concession Rules, 2017 (aa)"tender document" means the tender document issued by the Government for conduct of an auction for grant of quarry lease under Chapter II;