Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Goa - Subsection Section 46(2) in Goa Prisons Rules, 2006 (2)It shall be the duty of every jail guard on sentry duty to protect at all costs the stores, arms, ammunition and Government property entrusted to his charge.
