Punjab-Haryana High Court
Sh. Virender Batra vs Learned Civil Judge (Senior Division) on 2 January, 2012
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Civil Revision No. 7763 of 2011 (O&M)
Date of decision: 2.1.2012
Sh. Virender Batra
.. Petitioner
Vs.
Learned Civil Judge (Senior Division), Sonipat
and others
.. Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present: Mr. S. R. Hooda, Advocate for the petitioner.
...
Rajesh Bindal J.
Learned counsel for the petitioner submitted that he may be permitted to withdraw the present petition, as there are certain typographical errors, with permission to file a fresh one.
Dismissed as withdrawn with liberty, as prayed for.
( Rajesh Bindal ) Judge 2.1.2012 mk