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Punjab-Haryana High Court

Sh. Virender Batra vs Learned Civil Judge (Senior Division) on 2 January, 2012

Author: Rajesh Bindal

Bench: Rajesh Bindal

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH

                         Civil Revision No. 7763 of 2011 (O&M)
                         Date of decision: 2.1.2012



Sh. Virender Batra
                                                   .. Petitioner

            Vs.

Learned Civil Judge (Senior Division), Sonipat
and others
                                                   .. Respondents



CORAM:      HON'BLE MR. JUSTICE RAJESH BINDAL

Present:    Mr. S. R. Hooda, Advocate for the petitioner.

                                ...

Rajesh Bindal J.

Learned counsel for the petitioner submitted that he may be permitted to withdraw the present petition, as there are certain typographical errors, with permission to file a fresh one.

Dismissed as withdrawn with liberty, as prayed for.

( Rajesh Bindal ) Judge 2.1.2012 mk