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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Maharashtra - Subsection

Section 57(4) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(4)He shall be an authorised Officer of the University for issuing press notes, handouts, clarifications and for arranging press conferences for and on behalf of the Vice-Chancellor. He shall bring to the notice of the Vice-Chancellor regularly the news and statements published on any matters concerning the University.