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Himachal Pradesh High Court

Sarnu (Deceased) vs . Roshan Lal (Deceased) on 9 March, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Sarnu (deceased) vs. Roshan Lal (deceased) Through LRs Mohan through LRs Kewal Lal & Ors. Kumar and Ors.

.

RSA No. 542 of 2008.

09.03.2022. Present: Mr. Romesh Verma, Advocate, for the appellants.

Mr. Gurmeet Bhardwaj, Advocate, for respondents No. 1(a) to 1(d), 1 (e) to 1(i).

Learned counsel for the respondents prays for adjournment on the ground that Senior Counsel Shri O.P. Sharma is not available today. List on 16.03.2022, as prayed for.

(Tarlok Singh Chauhan) Judge 9th March, 2022.

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