Himachal Pradesh High Court
Sarnu (Deceased) vs . Roshan Lal (Deceased) on 9 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Sarnu (deceased) vs. Roshan Lal (deceased) Through LRs Mohan through LRs Kewal Lal & Ors. Kumar and Ors.
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RSA No. 542 of 2008.
09.03.2022. Present: Mr. Romesh Verma, Advocate, for the appellants.
Mr. Gurmeet Bhardwaj, Advocate, for respondents No. 1(a) to 1(d), 1 (e) to 1(i).
Learned counsel for the respondents prays for adjournment on the ground that Senior Counsel Shri O.P. Sharma is not available today. List on 16.03.2022, as prayed for.
(Tarlok Singh Chauhan) Judge 9th March, 2022.
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