Supreme Court - Daily Orders
The State Of Jharkhand vs M/S Solar Industries Limited on 28 February, 2025
ITEM NO.8 REGISTRAR COURT SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Civil Appeal No(s). 1269-1274/2024
THE STATE OF JHARKHAND Appellant(s)
VERSUS
M/S SOLAR INDUSTRIES LIMITED & ORS. Respondent(s)
[Only C.A. No. 1276-1278/2024 is listed under this item]
WITH
C.A. No. 1276-1278/2024 (XVII)
Date : 28-02-2025 These appeals were called on for hearing today.
For Appellant(s) :
Ms. Falguni Gupta, Adv.
Ms. Charanya Lakshmikumaran, AOR
Mr. Anando Mukherjee, AOR
For Respondent(s) : Ms. Charanya Lakshmikumaran, AOR
Mr. Yuvraj Gaikwad, Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Ms. Madhumita Bhattacharjee, AOR
Ms. Debarati Sadhu, Adv.
Mr. Anant, Adv.
Ms. Ruchira Gupta, Adv.
Ms. Tulika Mukherjee, AOR
Mr. Beenu Sharma, Adv.
Mr. Venkat Narayan, Adv.
UPON hearing the counsel the Court made the following
O R D E R
C.A. No. 1276-1278/2024 Signature Not Verified Respondent No.1 is duly represented. Counter affidavit, Digitally signed by HEMA JOSHI Date: 2025.02.28 17:05:58 IST Reason: if any, be filed in the meantime.
-2-Opportunity to file counter affidavit by respondent Nos.3 and 5 has already been declined.
Service report with regard to respondent Nos.2 & 4 has not been received from the Tribunal. Let a reminder be issued.
List again on 22.04.2025.
SUJATA SINGH
rd Registrar