Section 17(3)(f) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

(f)if his emoluments are of the nature referred to in proviso to sub-rule (2), in such manner as the Authority may direct.

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