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State of Odisha - Section

Section 3 in The Rules for Occupation of Inspection Bungalows of Departments in-Charge of Public Works Department

3. Purpose of Inspection Bungalows.

- Inspection Bungalows/Rest-sheds are maintained with the primary object of providing accommodation to officers in-charge of Public Works while supervising work and travelling on duty. They have prior right to occupy these Bungalows.Note-Officers below the rank of Sub-divisional Officers are not entitled to occupy these Bungalows without the written permission of the Divisional Officer in each case.