Delhi High Court - Orders
Wpil Ltd Consortium vs Delhi Jal Board on 2 September, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 358/2022
WPIL LTD CONSORTIUM ..... Petitioner
Through: Mr. Akshay Chandra and Mr.
Rahul Chaudhary, Advocates.
versus
DELHI JAL BOARD ..... Respondent
Through: Appearance not given.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 02.09.2022 I.A. 14080/2022 List this application, alongwith O.M.P. (COMM) 358/2022, on 16.09.2022.
PRATEEK JALAN, J SEPTEMBER 2, 2022 'vp'/ Click here to check corrigendum, if any Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:02.09.2022 17:44:17