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Delhi High Court - Orders

Wpil Ltd Consortium vs Delhi Jal Board on 2 September, 2022

Author: Prateek Jalan

Bench: Prateek Jalan

                          $~28
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +    O.M.P. (COMM) 358/2022

                               WPIL LTD CONSORTIUM                             ..... Petitioner
                                            Through:        Mr. Akshay Chandra and Mr.
                                                            Rahul Chaudhary, Advocates.

                                                      versus

                               DELHI JAL BOARD                                ..... Respondent
                                             Through:       Appearance not given.

                          CORAM:
                          HON'BLE MR. JUSTICE PRATEEK JALAN

                                               ORDER

% 02.09.2022 I.A. 14080/2022 List this application, alongwith O.M.P. (COMM) 358/2022, on 16.09.2022.

PRATEEK JALAN, J SEPTEMBER 2, 2022 'vp'/ Click here to check corrigendum, if any Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:02.09.2022 17:44:17