Supreme Court - Daily Orders
Swiss Ribbons Pvt. Ltd. vs Union Of India on 15 January, 2019
Bench: Rohinton Fali Nariman, Navin Sinha
1
ITEM NO.1 + 9 + 10 COURT NO.6 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 99/2018
SWISS RIBBONS PVT. LTD. & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
WITH
W.P.(C) No. 100/2018 (X)
(FOR EX-PARTE STAY ON IA 20708/2018
FOR [I/A FOR AMENDMENT OF THE WRIT PETITION] ON IA 103896/2018
FOR PERMISSION TO FILE AMENDED WRIT PETITION ON IA 148006/2018)
W.P.(C) No. 115/2018 (PIL-W)
(FOR CLARIFICATION/DIRECTION ON IA 22623/2018)
W.P.(C) No. 339/2018 (PIL-W)
(FOR STAY APPLICATION ON IA 55055/2018
FOR CLARIFICATION/DIRECTION ON IA 158358/2018)
W.P.(C) No. 459/2018 (X)
W.P.(C) No. 598/2018 (X)
(FOR STAY APPLICATION ON IA 79949/2018)
W.P.(C) No. 775/2018 (X)
(IA No. 103051/2018-CLARIFICATION/DIRECTION)
W.P.(C) No. 802/2018 (X)
(FOR STAY APPLICATION ON IA 91670/2018
FOR INTERVENTION/IMPLEADMENT ON IA 99564/2018
FOR INTERVENTION APPLICATION ON IA 105439/2018
FOR AD-INTERIM WRIT ON IA 115457/2018)
W.P.(C) No. 849/2018 (X)
(FOR STAY APPLICATION ON IA 98140/2018)
W.P.(C) No. 822/2018 (X)
(FOR APPLICATION FOR VACATION OF INTERIM ORDER ON IA 128863/2018)
Signature Not Verified
SLP(C) No. 28623/2018 (XVII)
Digitally signed by R
NATARAJAN
Date: 2019.01.16
(IA No.124485/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED
15:32:38 IST
Reason:
JUDGMENT and IA No.124484/2018-PERMISSION TO FILE PETITION (SLP)
and IA No.124486/2018-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS)
2
W.P.(C) No. 1086/2018 (X)
(FOR INTERIM INJUNCTION ON IA 130515/2018
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS ON IA
130778/2018)
W.P.(C) No. 1110/2018 (X)
(IA No.132781/2018-EX-PARTE AD-INTERIM RELIEF)
W.P.(C) No. 1124/2018 (X)
(IA No.133998/2018-EX-PARTY STAY)
W.P.(C) No. 1142/2018 (X)
(IA No.135636/2018-GRANT OF INJUNCTION)
W.P.(C) No. 1138/2018 (X)
(IA No.135486/2018-GRANT OF INJUNCTION)
W.P.(C) No. 1156/2018 (X)
(FOR INTERIM RELIEF ON IA 136787/2018)
W.P.(C) No. 1153/2018 (X)
(IA No.136631/2018-AD-INTERIM WRIT)
W.P.(C) No. 1166/2018 (X)
(IA No.138005/2018-INTERIM INJUNCTION)
W.P.(C) No. 1221/2018 (X)
(FOR STAY APPLICATION ON IA 142233/2018)
W.P.(C) No. 1206/2018 (X)
(FOR GRANT OF INTERIM RELIEF ON IA 141152/2018
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS ON IA
148487/2018)
W.P.(C) No. 1212/2018 (X)
(IA No.141651/2018-GRANT OF INTERIM RELIEF)
W.P.(C) No. 1236/2018 (X)
(FOR ADMISSION and IA No.142984/2018-APPROPRIATE ORDERS/DIRECTIONS)
W.P. (C) No. 1460/2018 (X)
FOR ADMISSION
IA NO. 166687/2018-EX-PARTE STAY
W.P.(C) No. 1296/2018 (X)
W.P.(C) No. 1310/2018 (X)
(FOR ADMISSION AND IA No.154748/2018-AD-EX-PARTE STAY)
SLP (C) No. 31421/2018 (X)
(FOR ADMISSION AND I.R. AND IA NO. 155279/2018-CONDONATION OF DELAY
IN FILING AND IA NO. 155281/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT AND IA NO. 155282/2018-PERMISSION TO FILE
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ADDITIONAL DOCUMENTS)
W.P.(C) No. 1316/2018 (X)
(FOR ADMISSION and IA No.155187/2018-APPROPRIATE ORDERS/DIRECTIONS)
W.P.(C) No. 1308/2018 (X)
(FOR ADMISSION and IA No.154478/2018-APPROPRIATE ORDERS/DIRECTIONS)
W.P.(C) No. 1359/2018 (X)
(FOR ADMISSION and IA No.161381/2018-STAY APPLICATION)
T.C.(C) No. 65/2018 (XVI-A)
(IN T.P. (C) No. 1404/2018)
W.P.(C) No. 1363/2018 (X)
W.P.(C) No. 1364/2018 (X)
(FOR ADMISSION and IA No.162516/2018-EX-PARTE STAY and IA
No.162517/2018-PERMISSION TO FILE LENGTHY LIST OF DATES)
W.P.(C) No. 1374/2018 (X)
(IA No.164071/2018-APPROPRIATE ORDERS/DIRECTIONS)
T.C.(C) No. 71/2018 (XVI-A)
(IN T.P. (CIVIL) NO. 1283/2018
T.C.(C) No. 73/2018 (XVI-A)
(IN T.P. (C) NO. 1285/2018)
T.C.(C) No. 72/2018 (XVI-A)
(IN T.P. (CIVIL) NO. 1284/2018, FOR INTERVENTION/IMPLEADMENT ON IA
169185/2018 FOR impleading party ON IA 169216/2018)
T.C.(C) No. 75/2018 (XVI-A)
(IN T.P. (C) No. 1287/2018)
T.C.(C) No. 76/2018 (XVI-A)
(IN T.P. (C) No. 1288/2018)
T.C.(C) No. 74/2018 (XVI-A)
(IN T.P. (C) No. 1286/2018)
T.C.(C) No. 70/2018 (XVI-A)
(IN T.P. (C) No. 1403/2018)
T.C.(C) No. 69/2018 (XVI-A)
(IN T.P. (C) No. 1402/2018)
T.C.(C) No. 68/2018 (XVI-A)
(IN T.P. (C) No. 1401/2018)
4
T.C.(C) No. 67/2018 (XVI-A)
(IN T.P. (C) No. 1400/2018)
T.C.(C) No. 66/2018 (XVI-A)
(IN T.P. (C) No. 1399/2018)
W.P. (C) NO. 1383/2018
(FOR ADMISSION AND IA NO. 166018/2018-EX-PARTE STAY)
W.P.(C) No. 1402/2018 (X)
(FOR ADMISSION and IA No.168991/2018-STAY APPLICATION)
W.P.(C) No. 1400/2018 (X)
(FOR ADMISSION and IA No.168994/2018-STAY APPLICATION)
W.P.(C) No. 1391/2018 (X)
(FOR ADMISSION)
W.P.(C) No. 1411/2018 (X)
(FOR ADMISSION and IA No.171193/2018-APPROPRIATE ORDERS/DIRECTIONS)
W.P.(C) No. 1410/2018 (X)
(FOR ADMISSION and IA No.170527/2018-EX-PARTE STAY)
W.P.(C) No. 1438/2018 (X)
(FOR ADMISSION and IA No.173434/2018-EX-PARTE STAY)
W.P. (C) No. 1502/2018 (X)
FOR ADMISSION AND I.A. NO. 181595/2018-EX-PARTE STAY
W.P. (C) NO. 8/2019 (X)
FOR ADMISSION AND IA NO. 843/2019-EX-PARTE STAY
W.P. (C) NO. 37/2019 (X)
FOR ADMISSION AND IA NO. 5956/2019-EX-PARTE STAY
WITH
W.P. (C) NO. 22/2019 (X)
FOR ADMISSION
WITH
W.P. (C) NO. 9/2019
FOR ADMISSION AND IA NO. 1393/2019-EX-PARTE STAY AND IA NO.
1391/2019-PERMISSION TO FILE LENGTHY LIST OF DATES
Date : 15-01-2019 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
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For Parties: Mr. K.K. Venugopal, Attorney General for India
Mrs. Madhvi Diwan, ASG
Mr. Vikramjit Banerjee, ASG
Mr. R. Balasubramanian, Adv.
Ms. Hari Priya, Adv.
Ms. Shraddha Deshmukh, Adv.
Ms. Charanya Lakshmikumaran, Adv.
Ms. Chinmayee Chandra, Adv.
Mrs. Anil Katiyar, AOR
Mr. A.K. Sharma, AOR
Mr. Tushar Mehta, SG
Mr. Parag P. Tripathi, Adv.
Mr. Bishwajit Dubey, Adv.
Mr. Spandan Biswal, Adv.
Ms. Srideepa Bhattacharyya, Adv.
Mr. Manpreet Lamba, Adv.
Mr. Aditya Marwah, Adv.
Mr. Prafful Goyal, Adv.
Mr. Kanu Agarwal, Adv.
Ms. Swarupama Chaturvedi, AOR
Mr. B.N. Dubey, Adv.
Ms. Misha, Adv.
Mr. Siddhant Kant, Adv.
Ms. Srishti Khare, Adv.
Ms. Jasveen Kaur, Adv.
Mr. S.S. Shroff, AOR
M/s. Cyril Amarchand Mangaldas, AOR
Mr. Shyam Diwan, Sr.Adv.
Mr. Ananga Bhattacharyya, Adv.
Mr. Rohit Rao N., Adv.
Mr. Kiran Kumar Kondaparthi, Adv.
M/s Veritas Legis, AOR
Mr. Milank Chaudhary, AOR
Mr. Sarojanand Jha, Adv.
Ashly Cherian, AOR
Mr. S.K. Raza, Adv.
Mr. Parveen Kumar, Adv.
Mr. Rajesh Singh, AOR
Mr. O.P. Gaggar, AOR
Mr. Aditya Gaggar, Adv.
Mr. Suresh K., Adv.
Ms. Suruchi Aggarwal, AOR
Mr. R.R. Gupta, Adv.
Ms. Ankita Prakash, Adv.
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Ms. Sindhu T.P., Adv.
M/s Indian Law, AOR
Mr. Raghav Bansal, Adv.
For M/s. Parekh & Co., AOR
Dr. Vinod Kumar Tewari, AOR
Mr. A.K. Shukla, Adv.
Mr. Vivek Tiwari, Adv.
Mr. Vinay Rai, Adv.
Mr. Pramod Tiwari, Adv.
Mr. Kanwal Chaudhary, Adv.
Mr. Jasbir Singh Malik, Adv.
Mr. Udit Gupta, Adv.
Mr. Digant Kakkad, Adv.
Mr. Vishwas Shah, Adv.
Mr. Masoom Shah, Adv.
Mr. Pulkit Deora, Adv.
For M/s. Udit Kishan And Associates, AOR
Mr. Arvind Kumar Gupta, Adv.
Ms. Henna George, Adv.
Ms. Purti Marwaha, Adv.
Ms. V.S. Lakshmi, Adv.
Mr. A.V. Balan, AOR
Mr. Chandrashekhar A. Chakalabbi, Adv.
Mr. S.K. Pandey, Adv.
Mr. Anshul Raj, Adv.
Mr. Awanish Kumar, Adv.
M/s. Dharmaprabhas Law Associates, AOR
Mr. Pragya Ohri, Adv.
Mr. Abhirup Dasgupta, Adv.
Mr. Ishaan Duggal, Adv.
Mr. Mohit D.Ram, Adv.
Mr. Sanjay Kapur, AOR
Ms. Megha Karnwal, Adv.
Mr. Bharath Gangadharan, Adv.
Ms. Shubhra Kapur, Adv.
Ms. Madhumita Bhattacharjee, AOR
Ms. Srija Choudhury, Adv.
Mr. Rakesh Dwivedi, Sr. Adv.
Mr. Rajendra Barot, Adv.
Mr. Vivek Shetty, Adv.
Ms. Liz Mathew, AOR
7
Mr. Jahan A. Chokshi, Adv.
Ms. Sansriti, Adv.
Mr. Eklavya Dwivedi, Adv.
Mr. Navneet R., Adv.
Mr. Raghav Mehrotra, Adv.
Mr. Vipin Kumar Jai, AOR
Mr. Vipul Jai, Adv.
Shailly Dinkar, Adv.
Mr. Hitesh Kr. Sharma, Adv.
Mr. Rajesh Singh, Adv.
Mr. Rajendra Beniwal, Adv.
Mr. Rajesh P., AOR
Mr. Vishal Thakur, Adv.
Mr. Arvind Kumar Shukla, Adv.
Mr. Alok Shukla, AOR
Mr. N.P. Gaur, Adv.
Mr. Hardik Luthra, Adv.
Mr. Kunal Yadav, Adv.
Mr. Nihal Ahmad, Adv.
Ms. Reetu Sharma, Adv.
Ms. Neena Shukla, Adv.
Mr. Atul Sharma, Adv.
Arveena Sharma, Adv.
Mr. Ashu Kansal, Adv.
Ms. Varsha Banerjee, Adv.
Mr. Karan Batura, Adv.
Ms. Stuti Vats, Adv.
Manmayi Sharma, Adv.
Mr. T. V. S. Raghavendra Sreyas, AOR
M/s Gayatri Gulati, Adv.
M/s Sneh Dhillon, Adv.
Mr. Rajesh Kumar-I, Adv.
Mr. Anant Gautam, Adv.
Ms. Shruti Vats, Adv.
Ms. Khushboo Aggarwal, Adv.
Mr. Anmol Mehta, Adv.
Ms. Diksha Rai, AOR
Ms. Palak Mahajan, Adv.
Mr. Ishan Bisht, Adv.
Mr. Sajan Poovayya, Sr. Adv.
Mr. Vishrov Mukherjee, Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Ameya Vikram Mishra, Adv.
8
Ms. Catherine Ayallore, Adv.
Mr. Priyadarshi Banerjee, Adv.
Mr. Pratibhanu Singh Kharola, Adv.
Ms. Priyanka M.P., Adv.
Mr. K. Amrit Kumar Sharma, Adv.
Mr. Vigro Mukherjee, Adv.
Mr. Nitin P., Adv.
Mr. Meka Venkata Rama Krishna, Adv.
Mr. C.U. Singh, Sr.Adv.
Mr. P.S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Ms. Shruti Jose, Adv.
Mr. Mukul Rohatgi, Sr. Adv.
Mr. K.V. Viswanathan, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Himanshu Satija, Adv.
Mr. Jay Zaveri, Adv.
Mr. Anshuman Srivastava, Adv.
Mr. Sikhil Suri, Adv.
Mr. Rishi Agrawala, Adv.
Mr. Karan Luthra, Adv.
Ms. Devika Mohan, Adv.
Mr. Raghav Shankar, Adv.
Mr. Simranjeet Singh, Adv.
Ms. Aastha Mehta, Adv.
Mr. Divyang Chandiramani, Adv.
Mr. Vrinda Bhandari, Adv.
Mr. Ravi Raghunath, Adv.
Mr. Dhananjay B. Ray, Adv.
Mr. Mukunda Rao, Adv.
Mr. Venkataraman Rao, Adv.
Mr. Soumik Ghosal, Adv.
Mr. Rajesh Kumaram, Adv.
Ms. Neeha Nagpal, Adv.
Ms. Devanshi Singh, Adv.
Mr. Arshit Anand, Adv.
Mr. Gunjan Adhwani, Adv.
Ms. Shally Bhasin, Adv.
Mr. Nishant Rao, Adv.
Mr. Rajesh Kumar, Adv.
Mr. E. C. Agrawala, AOR
Mr. Puneet Singh Bindra, Adv.
Ms. Simran Jeet, Adv.
Mr. Chetan Sharma, Sr.Adv.
Mr. Saad M. Shervani, Adv.
Mr. Abhishek Singh, Adv.
Mr. Jamal Anand, Adv.
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Mr. Ytharth Kumar, Adv.
Mr. Vanshdeep Dalmia, AOR
Mr. Pranaya Goyal, AOR
Mr. Abhishek Sharma, Adv.
Mr. Yash Badkur, Adv.
Mr. Harshvardhan Jha, Adv.
Mr. Yugandhara Pawar Jha, Adv.
Ms. Mayuri Shukla, Adv.
Mr. Abhishek Chaoudhary, Adv.
Ms. Divya Roy, AOR
Mr. Lakshyajit Singh Bagdwal, Adv.
Mr. Sarvesh Bisaria, Adv.
Mr. Ashish Azad, Adv.
Mr. Parkash Chandra Sharma, Adv.
Mrs. S. Usha Reddy, AOR
Mr. Balaji Srinivasan, AOR
Mr. Alok Kumar, Adv.
Ms. Somya Yadava, Adv.
Ms. Jagriti Mahajan, Adv.
Mr. Siddhant Tripathi,Adv.
Ms. Prarthna Dogra, Adv.
Ms. Snigdha Singh, Adv.
Mr. Ramesh Thakur, Adv.
Mr. Mahesh K. Chaudhary, Adv.
Ms. Kusum Lata, AOR
Mr. Naresh Kaushik, Adv.
Mr. Vardhman Kaushik, Adv.
Mr. Manoj Joshi, Adv.
Mr. Omung Raj Gupta, Adv.
Mr. D. Singh, Adv.
Ms Rebbeca Dats, Adv.
Mr. Rahul Sharma, Adv.
Mr. Siddhant Manral, Adv.
Mrs. Lalita Kaushik, AOR
Mr. Keshav Gupta, Adv.
Ms. Ana Bansal, Adv.
Mr. Anil Kumar, Adv.
Mr. Devanshu Sajlan, Adv.
Mr. Deepak Joshi, Adv.
Mr. Aakash Lamba, Adv.
Mr. T. Mahipal, AOR
10
Mr. Sahil Monga, Adv.
Mr. Utkarsh Maria, Adv.
Mr. Nakul Gandhi, Adv.
M/s. Karanjawala & Co., AOR
Mr. Ashish Rana, AOR
Mr. Harshit Garg, Adv.
Mr. Mushtaq Salim, Adv.
Ms. Pallavi Pratap, AOR
Mr. Usman Ghani Khan, Adv.
Mr. Anirudh Ahuja, Adv.
Mr. Senthil Jagadeesan, AOR
Mr. M. P. Vinod, AOR
Mr. Sandeep Sudhakar Deshmukh, AOR
Mr. Vinod Sharma, AOR
Mr. Nikhil Jain, AOR
Mr. Rajiv Shankar Dvivedi, AOR
Mr. Anupam Lal Das, AOR
Mr. Mohit D. Ram, AOR
Mr. Aakarsh Kamra, AOR
Ms. Usha Nandini. V, AOR
Mr. Mayank Pandey, AOR
Mr. Shantanu Sagar, AOR
Mr. Anurag Kishore, AOR
Mr. Som Raj Choudhury, AOR
Mr. Abhishek Agarwal, AOR
Mr. Sudarsh Menon, AOR
Ms. Meera Mathur, AOR
Mr. Arun Aggarwal, AOR
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UPON hearing the counsel the Court made the following
O R D E R
Heard learned senior counsel/counsel for the parties at considerable length.
Arguments concluded.
Judgment reserved in the following Batch of cases relating to the Constitutional validity of the provisions of the Insolvency & Bankruptcy Code, 2016, viz., (1) W.P. (C) No. 99/2018, (2) W.P. (C) No. 100/2018, (3) W.P. (C) No. 459/2018, (4) W.P. (C) No. 598/2018, (5) W.P. (C) No. 775/2018, (6) W.P. (C) No. 849/2018, (7) W.P. (C) No. 822/2018, (8) W.P. (C) No. 28623/2018, (9) W.P. (C) No. 1221/2018 and (10) W.P. (C) No. 115/2018 Rest of the Batch of the cases will be taken up for hearing on Wednesday, the 23rd January, 2019 with the lead matter being T.C. (C) Nos. 66-70/2018 titled Dharani Sugars & Chemicals Ltd. vs. Union of India & Ors.
(MANAV SHARMA) (KAILASH CHANDER) COURT MASTER (SH) ASSISTANT REGISTRAR