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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(4) in M.P. Maintenance and Welfare of Parents and Senior Citizen Rules, 2009

(4)A copy of every order passed whether final or interim on an application shall be given to the applicants and the opposite party or their representatives in person or shall be sent to them through a process server or by registered post.