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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(vii) in The University Grants Commission (Disqualification, Retirement and Conditions of Service of Members) Rules, 1956

(vii)The Chairman may sanction travel by air of any other member of the Commission in any case where he considers it necessary in the public interest.