Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of West Bengal - Section Section 62 in West Bengal Co-operative Societies Act, 2006 (62)"State Co-operative Bank" has the same meaning as in the National Bank for Agricultural and Rural Development, 1981 (61 of 1981);
