Section 32(2)(p) in The Bihar Public Irrigation and Drainage Works Act, 1947

[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Bihar - Subsection

Section 32(2)(p) in The Bihar Public Irrigation and Drainage Works Act, 1947

(p)to prescribe the authority to whom, the manner in which and the date on which sums due from any person shall be paid under sub-section (1) of Section 26;

Legal Document View

Unlock Advanced Research with PRISMAI

State of Bihar - Subsection

Section 32(2)(p) in The Bihar Public Irrigation and Drainage Works Act, 1947