Delhi High Court - Orders
M/S. Taneja Developers & ... vs M/S. Delhi Automobiles Ltd on 5 September, 2023
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 2182/2006
M/S. TANEJA DEVELOPERS & INFRASTRUCTURE
LTD. ..... Plaintiff
Through: Mr. Sarthak Katyal,
Advocate, through VC.
versus
M/S. DELHI AUTOMOBILES LTD. ..... Defendant
Through: Mr. Gidhar Govind and Mr.
Noor Alam, Advocates,
through VC.
CORAM:
JOINT REGISTRAR (JUDICIAL) SH. MANISH
SHARMA, (DHJS)
ORDER
% 05.09.2023 Regular Stenographer is on leave today.
1. The matter is at the stage of cross-examination of PW-1.
PW-1 Mr. Ved Prakash is present.
2. Learned counsels for the parties have joined the proceedings through video conferencing and jointly seek adjournment.
3. At joint request, re-notify the matter for cross-examination of PW-1 on 10th January, 2024.
MANISH SHARMA, (DHJS) JOINT REGISTRAR (JUDICIAL) SEPTEMBER 5, 2023/kct Click here to check corrigendum, if any This is a digitally signed order.
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