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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(1)(a) in Greenfield University Act, 2018

(a)Ex officio Members:-
(i)the Vice-Chancellor;
(ii)the Secretary, Higher Education, Science and Technology and Biotechnology Department, Government of West Bengal or his nominee not below the rank of Joint Secretary to the Government of West Bengal;
(iii)the Secretary, Finance Department, Government of West Bengal or his nominee not below the rank of Joint Secretary to the Government of West Bengal;
(iv)the Chairman, West Bengal State Council of Higher Education or his nominee;
(v)the Director of Public Instruction, West Bengal or his nominee not below the rank of Additional Director of Public Instruction;
(vi)the Deans of Faculty Councils for Post-graduate Studies;
(vii)Principals of affiliated colleges, not more than seven, to be nominated by the Vice-Chancellor;