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[Cites 0, Cited by 1] [Section 6] [Entire Act]

State of Goa - Subsection

Section 6(3) in The Goa Command Area Development Act, 1997

(3)Elected representatives of Panchayat Raj Institutions shall continue to be the Member/s for a maximum period of 5 years or so long as they continue to be members of Panchayat Raj Institution, whichever is less.