Section 35CCA(1)(d) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 35CCA(1)] [Section 35CCA] [Entire Act]

Union of India - Subsection

Section 35CCA(1)(d) in The Income Tax Act, 1961

(d)[ to the National Urban Poverty Eradication Fund set up and notified by the Central Government in this behalf, ] [ Inserted by Act 22 of 1995, Section 9 (w.e.f. 1.4.1996).]

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Union of India - Subsection

Section 35CCA(1)(d) in The Income Tax Act, 1961