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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(8) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(8)'Backward Classes', 'Gram Sabha', 'Gram Panchayat', 'Circle', 'State Election Commission', 'Finance Commission' and 'Population' shall have the meanings respectively assigned to them under the United Provinces Panchayat Raj Act, 1947;]