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State of West Bengal - Section

Section 8 in The West Bengal Additional Tax and One-Time Tax on Motor Vehicles (Amendment) Act, 2008

8. Amendment of section 11.

-In section 11 of the principal Act, for the words, figures and letters "under section 9B or life time tax under section 9A", the words, figures and letters "under section 9B or section 9BA or life-time tax under section 9A or section 9AA" shall be substituted.